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[Cites 0, Cited by 0] [Section 6(2)] [Section 6] [Entire Act]

Dadra And Nagar Haveli - Subsection

Section 6(2)(b) in The 'Union Territory of Dadra and Nagar Haveli' Street Vendors (Protection of Livelihood and Regulation of Street Vending) Rules, 2015

(b)has been convicted of an offence which, in the opinion of the Government, involves moral turpitude; or