Delhi High Court - Orders
Aradhna Negi vs Devender Mohan Singh Negi on 4 February, 2019
Author: G.S.Sistani
Bench: G.S.Sistani, Jyoti Singh
$~14
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ MAT.APP.(F.C.) 270/2018, C.M.43463/2018
ARADHNA NEGI ..... Appellant
Through: Mr.Inderjeet Sindhu, Advocate
versus
DEVENDER MOHAN SINGH NEGI ..... Respondent
Through: Mr.K.C.Jain and Ms.Geeta Goswami,
Advocates
CORAM:
HON'BLE MR. JUSTICE G.S.SISTANI
HON'BLE MS. JUSTICE JYOTI SINGH
ORDER
% 04.02.2019 Mr.K.C.Jain, counsel for the respondent, enters appearance and wishes to look into the matter.
At request, list on 18.03.2019. C.M.43463/2018 (stay) As agreed, the interim order dated 16.10.2018 is confirmed. The application stands disposed of.
G.S.SISTANI, J JYOTI SINGH, J FEBRUARY 04, 2019 rb /