Gauhati High Court
Page No.# 1/7 vs The Union Of India And 15 Ors on 11 November, 2024
Page No.# 1/7
GAHC010158472024
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C)/4001/2024
GS-195323A- J STANLY JOHN AND 14 ORS
S/O. M JEYASEELAN
RESIDENT OF NO.277, ST ANTHONIYAR STREET, SEMMIYAMANGALAM,
POLUR, TIRUVANNAMALAI-606803, TAMIL NADU.
2: GS-192424H -SANJIB DEKA
S/O. SUREN DEKA
RESIDENT OF VILL- BALITARA
PO- BALITARA
DIST- NALBARI
STATE- ASSAM
PIN- 781349
3: GS-192446F- NABAJIT DEKA
S/O. RAMESH DEKA
RESIDENT OF HOUSE NO.3
CHITRABAN PATH
KERAKUCHI
BELTOLA
GUWAHATI-781040
ASSAM.
4: GS-192853K- KHAMKAR SANDEEP NAMDEO
S/O. KHAMKAR NAMDEO KISAN
RESIDENT OF VILL - RILE
THE - SHIRALA
DISTT - SANGLI
MAHARASTHRA
PIN 415408
5: GS- 192459Y- NEERAJ CHAUHAN
S/O. RAJENDRA SINGH CHAUHAN
PRESENTLY RESIDENT OF VILL AND PO - GANGORI
DIST-UTTARKASHI
Page No.# 2/7
UTTARAKHAND
PIN-249193
6: GS- 192352K- SUNIL KUMAR TEWARI
S/O. BASANT BALLABH TEWARI
RESIDENT OF SHIVALIK VIHAR
PHASE-2
CANAL ROAD
PO/PS - KATHGODAM TEHSIL - HALDWANI
DISTT-NANITAL
UTTARAKHAND
PIN 236126
7: GS-192693P -NAVEEN
S/O. RAJBIR SINGH
RESIDENT OF HOUSE NO.. 1160
WARD - 01
VILL AND PO- PAKASMA
DISTT - ROHTAK
HARYANA
PIN-124401
8: GS- 192974L - BHARAT MOHAN DOBRIYAL
S/O. SHRIPATI RAM DOBRIYAL
RESIDENT OF VILL - RAJKHIEL
PO - KULHAD (SATPULI)
THE/TO/PS- LANSDOWNE
DISTT - PAURI GARHWAL
UTTARAKHAND
PIN 246172
9: GS- 192924A- NAVAL KISHOR PANDEY
S/O. CHANDRA SHEKHAR PANDEY
RESIDENT OF H .NO 72 A
CHARAYAL NAYABAD
RTO ROAD
JAI BADRI VISHAL COLONY
KUSUMKHERA HALDWANI DISTRICT- NAINITAL
UTTARAKHAND -263139.
10: GS- 192662P- ARVIND KUMAR
S/O. BIRENDER
RESIDENT OF H/NO - 5/102
SHASTRI NAGAR
VILL - SHAFIPUR
PO AND TEH- ROORKEE
DISTT- HARIDWAR
Page No.# 3/7
UTTARAKHAND
PIN- 247667
11: GS- 192929Y - YAMJEET SINGH
S/O. YOGENDRA PAL SINGH
RESIDENT OF VILL-SHAHPUR DHAMERI
PO- BHAINSA
DIST- BIJNOR (UP) PIN-246734
12: GS- 192660K- VINOD KUMAR
S/O. JAI DUTT KUKRETI
RESIDENT OF A-321 GTM FOREST HILLS AND LAVANA
OPPOSITE IIP MOHKAMPUR
DISTT- DEHRADUN
STATE- UTTARAKHAND-248005
13: GS- 192976W - SUNIL KUMAR MISHRA
S/O. RAMBABU MISHRA
RESIDENT OF H/NO 533
GANESH NAGAR
NEAR MEDICAL COLLEGE
KOTA
RAJASTHAN
PIN 324005.
14: GS- 195253M - MANOJ KUMAR BHATT
S/O. JAGDISH CHANDRA BHATT
RESIDENT OF DUMKABANGAR BACHCHIDHARMA
HALDUCHOUR LALKUON
NEAR ST SHAPT RESHI SCHOOL
HALDWANI
DISTT- NANITAL
UTTARAKHAND PIN 263139.
15: GS- 194504Y - JEEVANANTHAM N
S/O. NAGARAJAN K
RESIDENT OF NO.45
STREET-02
SATTAIYAMPUDHUR
TIRUCHENGODE
NAMAKKAL-637211
TAMIL NADU
VERSUS
THE UNION OF INDIA AND 15 ORS
REPRESENTED BY THE SECRETARY (BORDER ROADS), SOUTH BLOCK,
MINISTRY OF DEFENCE, NEW DELHI-110 011.
Page No.# 4/7
2:THE SECRETARY (PERSONNEL)
DEPARTMENT OF PERSONNEL AND TRAINING
MINISTRY OF PERSONNEL
PUBLIC GRIEVANCES AND PENSIONS
NORTH BLOCK
NEW DELHI-110 001.
3:THE DIRECTOR GENERAL
BORDER ROADS ORGANIZATION (BRO)
SEEMA SADAK BHAWAN
RING ROAD
DELHI CANTT.
NEW DELHI- 110 010
4:ADDITIONAL DIRECTOR GENERAL (EAST)
HQ ADGBR (EAST)
PIN-900885
C/O - 99 APO.
5:COMMANDANT
BRO SCHOOL AND CENTRE
RECORD OFFICE
GENERAL RESERVE ENGINEER FORCE
DIGHI CAMP
PUNE-411015.
6:GS NO. 192946Y- AJEET SINGH
JUNIOR ENGINEER (CIVIL)
(SC CATEGORY)
(IN REPRESENTATIVE CAPACITY THROUGH THE BORDER ROADS
ORGANISATION DEPARTMENT SINCE PRESENT ADDRESS IS UNKNOWN
TO THE PETITIONERS).
7:GS NO. 195291H- VIJAYAN A
JUNIOR ENGINEER (CIVIL)
OBC (CAUR) CATEGORY
(IN REPRESENTATIVE CAPACITY THROUGH THE BORDER ROADS
Page No.# 5/7
ORGANISATION DEPARTMENT SINCE PRESENT ADDRESS IS UNKNOWN
TO THE PETITIONERS).
8:GS NO. 192628P - PARIMAL DAS
JUNIOR ENGINEER (CIVIL)
SC CATEGORY
(IN REPRESENTATIVE CAPACITY THROUGH THE BORDER ROADS
ORGANISATION DEPARTMENT SINCE PRESENT ADDRESS IS UNKNOWN
TO THE PETITIONERS)
9:GS NO. 192909L - DHEERAJ KUMAR RAJ
JUNIOR ENGINEER (CIVIL) SC CATEGORY
(IN REPRESENTATIVE CAPACITY THROUGH THE BORDER ROADS
ORGANISATION DEPARTMENT SINCE PRESENT ADDRESS IS UNKNOWN
TO THE PETITIONERS).
10:GS NO. 192463F - SANJAY KUMAR RAVI
JUNIOR ENGINEER (CIVIL) SC CATEGORY
(IN REPRESENTATIVE CAPACITY THROUGH THE BORDER ROADS
ORGANISATION DEPARTMENT SINCE PRESENT ADDRESS IS UNKNOWN
TO THE PETITIONERS).
11:GS NO. 192514K - PARAMASIVAM M.
JUNIOR ENGINEER (CIVIL)
SC CATEGORY
(IN REPRESENTATIVE CAPACITY THROUGH THE BORDER ROADS
ORGANISATION DEPARTMENT SINCE PRESENT ADDRESS IS UNKNOWN
TO THE PETITIONERS).
12:GS NO. 192543Y - MAHTAB ALAM
JUNIOR ENGINEER (CIVIL)
OBC CATEGORY
(IN REPRESENTATIVE CAPACITY THROUGH THE BORDER ROADS
ORGANISATION DEPARTMENT SINCE PRESENT ADDRESS IS UNKNOWN
TO THE PETITIONERS).
13:GS NO. 193091N - DHARMENDRA KUMAR
JUNIOR ENGINEER (CIVIL) SC CATEGORY
Page No.# 6/7
(IN REPRESENTATIVE CAPACITY THROUGH THE BORDER ROADS
ORGANISATION DEPARTMENT SINCE PRESENT ADDRESS IS UNKNOWN
TO THE PETITIONERS).
14:GS NO. 195424N - LAMSOGE BHUSHAN NOKESHWAR
JUNIOR ENGINEER (CIVIL) SC CATEGORY
(IN REPRESENTATIVE CAPACITY THROUGH THE BORDER ROADS
ORGANISATION DEPARTMENT SINCE PRESENT ADDRESS IS UNKNOWN
TO THE PETITIONERS).
15:GS NO. 195144A - RASABHARATHI M.
JUNIOR ENGINEER (CIVIL) OBC CATEGORY
(IN REPRESENTATIVE CAPACITY THROUGH THE BORDER ROADS
ORGANISATION DEPARTMENT SINCE PRESENT ADDRESS IS UNKNOWN
TO THE PETITIONERS).
16:GS NO. 195186M - RISHIPAL JATAV
JUNIOR ENGINEER (CIVIL)
SC CATEGORY
(IN REPRESENTATIVE CAPACITY THROUGH THE BORDER ROADS
ORGANISATION DEPARTMENT SINCE PRESENT ADDRESS IS UNKNOWN
TO THE PETITIONERS)
Advocate for the Petitioner : MRS. R BORAH, MR. D BORAH
Advocate for the Respondent : DY.S.G.I., MR. B CHAKRAVARTY (CGC)
BEFORE
JOINT REGISTRAR (JUDL.) MR. CHINMOY BARUAH
ORDER
Date : 11.11.2024 Case taken up before the Lawazima Court.
None appears on behalf of the petitioners.
Perused the records.
Page No.# 7/7 The instant matter is carefully perused and upon such perusal, it has been discerned that the Hon'ble Court vide its order dated 09.08.2024 had directed the petitioners to take fresh steps for service of notice upon the respondent Nos. 6 to 16 by registered post with A/D in the office address of the Department and the department would communicate the said respondents about the instant case.
Accordingly, notice was issued to the respondent Nos. 6 to 16 by registered post with A/D on 29.08.2024. Now, in regard to the aforesaid notice, it may be pertinent to mention that the notice was sent through the office address of the Department, i.e., "Commandant, BRO School & Centre, Record Office, General Reserved Engineer Force, Dighi Camp, Pune-41105" (Also arrayed as respondent No. 5 in the instant petition) Now, in connection with the aforesaid notice issued to the respondent Nos. 6 to 16, it appears that no A/D cards or un-served notices have been received by the concerned section as of yet. Although, it appears that the postal track consignment reports available with the case record reveals that the notice in respect of the respondent Nos. 6 to 16 has been delivered to the addressees on 11.09.2024. As such, it may be said that service in respect of the respondent Nos. 6 to 16 has been completed.
In view of the above, the matter may be placed before the Hon'ble Court.
Joint Registrar (Judicial) Comparing Assistant