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Gauhati High Court

Page No.# 1/7 vs The Union Of India And 15 Ors on 11 November, 2024

                                                             Page No.# 1/7

GAHC010158472024




                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                          Case No. : WP(C)/4001/2024

         GS-195323A- J STANLY JOHN AND 14 ORS
         S/O. M JEYASEELAN
         RESIDENT OF NO.277, ST ANTHONIYAR STREET, SEMMIYAMANGALAM,
         POLUR, TIRUVANNAMALAI-606803, TAMIL NADU.

         2: GS-192424H -SANJIB DEKA
          S/O. SUREN DEKA
         RESIDENT OF VILL- BALITARA
          PO- BALITARA
          DIST- NALBARI
          STATE- ASSAM
          PIN- 781349

         3: GS-192446F- NABAJIT DEKA
          S/O. RAMESH DEKA
         RESIDENT OF HOUSE NO.3
          CHITRABAN PATH
          KERAKUCHI
          BELTOLA
          GUWAHATI-781040
         ASSAM.

         4: GS-192853K- KHAMKAR SANDEEP NAMDEO
          S/O. KHAMKAR NAMDEO KISAN
         RESIDENT OF VILL - RILE
         THE - SHIRALA
          DISTT - SANGLI
          MAHARASTHRA
          PIN 415408

         5: GS- 192459Y- NEERAJ CHAUHAN
          S/O. RAJENDRA SINGH CHAUHAN
          PRESENTLY RESIDENT OF VILL AND PO - GANGORI
          DIST-UTTARKASHI
                                           Page No.# 2/7

UTTARAKHAND
PIN-249193

6: GS- 192352K- SUNIL KUMAR TEWARI
 S/O. BASANT BALLABH TEWARI
 RESIDENT OF SHIVALIK VIHAR
 PHASE-2
 CANAL ROAD
 PO/PS - KATHGODAM TEHSIL - HALDWANI
 DISTT-NANITAL
 UTTARAKHAND
 PIN 236126

7: GS-192693P -NAVEEN
 S/O. RAJBIR SINGH
 RESIDENT OF HOUSE NO.. 1160
WARD - 01
VILL AND PO- PAKASMA
 DISTT - ROHTAK
 HARYANA
 PIN-124401

8: GS- 192974L - BHARAT MOHAN DOBRIYAL
 S/O. SHRIPATI RAM DOBRIYAL
 RESIDENT OF VILL - RAJKHIEL
 PO - KULHAD (SATPULI)
THE/TO/PS- LANSDOWNE
 DISTT - PAURI GARHWAL
 UTTARAKHAND
 PIN 246172

9: GS- 192924A- NAVAL KISHOR PANDEY
 S/O. CHANDRA SHEKHAR PANDEY
RESIDENT OF H .NO 72 A
 CHARAYAL NAYABAD
 RTO ROAD
 JAI BADRI VISHAL COLONY
 KUSUMKHERA HALDWANI DISTRICT- NAINITAL
 UTTARAKHAND -263139.

10: GS- 192662P- ARVIND KUMAR
 S/O. BIRENDER

RESIDENT OF H/NO - 5/102
SHASTRI NAGAR
VILL - SHAFIPUR
PO AND TEH- ROORKEE
DISTT- HARIDWAR
                                                     Page No.# 3/7

UTTARAKHAND
PIN- 247667

11: GS- 192929Y - YAMJEET SINGH
 S/O. YOGENDRA PAL SINGH
 RESIDENT OF VILL-SHAHPUR DHAMERI
 PO- BHAINSA
 DIST- BIJNOR (UP) PIN-246734

12: GS- 192660K- VINOD KUMAR
 S/O. JAI DUTT KUKRETI
 RESIDENT OF A-321 GTM FOREST HILLS AND LAVANA
 OPPOSITE IIP MOHKAMPUR
 DISTT- DEHRADUN
 STATE- UTTARAKHAND-248005

13: GS- 192976W - SUNIL KUMAR MISHRA
 S/O. RAMBABU MISHRA
 RESIDENT OF H/NO 533
 GANESH NAGAR
 NEAR MEDICAL COLLEGE
 KOTA
 RAJASTHAN
 PIN 324005.

14: GS- 195253M - MANOJ KUMAR BHATT
 S/O. JAGDISH CHANDRA BHATT
 RESIDENT OF DUMKABANGAR BACHCHIDHARMA
 HALDUCHOUR LALKUON
 NEAR ST SHAPT RESHI SCHOOL
 HALDWANI
 DISTT- NANITAL
 UTTARAKHAND PIN 263139.

15: GS- 194504Y - JEEVANANTHAM N
 S/O. NAGARAJAN K
RESIDENT OF NO.45
 STREET-02
 SATTAIYAMPUDHUR
TIRUCHENGODE
 NAMAKKAL-637211
TAMIL NADU

VERSUS

THE UNION OF INDIA AND 15 ORS
REPRESENTED BY THE SECRETARY (BORDER ROADS), SOUTH BLOCK,
MINISTRY OF DEFENCE, NEW DELHI-110 011.
                                                        Page No.# 4/7


2:THE SECRETARY (PERSONNEL)

DEPARTMENT OF PERSONNEL AND TRAINING
MINISTRY OF PERSONNEL
PUBLIC GRIEVANCES AND PENSIONS
NORTH BLOCK
NEW DELHI-110 001.

3:THE DIRECTOR GENERAL

BORDER ROADS ORGANIZATION (BRO)

SEEMA SADAK BHAWAN

RING ROAD
DELHI CANTT.

NEW DELHI- 110 010

4:ADDITIONAL DIRECTOR GENERAL (EAST)
 HQ ADGBR (EAST)
 PIN-900885

C/O - 99 APO.

5:COMMANDANT
 BRO SCHOOL AND CENTRE

RECORD OFFICE
GENERAL RESERVE ENGINEER FORCE
DIGHI CAMP
PUNE-411015.

6:GS NO. 192946Y- AJEET SINGH
 JUNIOR ENGINEER (CIVIL)
 (SC CATEGORY)
(IN REPRESENTATIVE CAPACITY THROUGH THE BORDER ROADS
ORGANISATION DEPARTMENT SINCE PRESENT ADDRESS IS UNKNOWN
TO THE PETITIONERS).

7:GS NO. 195291H- VIJAYAN A

JUNIOR ENGINEER (CIVIL)

OBC (CAUR) CATEGORY

(IN REPRESENTATIVE CAPACITY THROUGH THE BORDER ROADS
                                                    Page No.# 5/7

ORGANISATION DEPARTMENT SINCE PRESENT ADDRESS IS UNKNOWN
TO THE PETITIONERS).

8:GS NO. 192628P - PARIMAL DAS

JUNIOR ENGINEER (CIVIL)
SC CATEGORY

(IN REPRESENTATIVE CAPACITY THROUGH THE BORDER ROADS
ORGANISATION DEPARTMENT SINCE PRESENT ADDRESS IS UNKNOWN
TO THE PETITIONERS)

9:GS NO. 192909L - DHEERAJ KUMAR RAJ

JUNIOR ENGINEER (CIVIL) SC CATEGORY

(IN REPRESENTATIVE CAPACITY THROUGH THE BORDER ROADS
ORGANISATION DEPARTMENT SINCE PRESENT ADDRESS IS UNKNOWN
TO THE PETITIONERS).

10:GS NO. 192463F - SANJAY KUMAR RAVI

JUNIOR ENGINEER (CIVIL) SC CATEGORY

(IN REPRESENTATIVE CAPACITY THROUGH THE BORDER ROADS
ORGANISATION DEPARTMENT SINCE PRESENT ADDRESS IS UNKNOWN
TO THE PETITIONERS).

11:GS NO. 192514K - PARAMASIVAM M.

JUNIOR ENGINEER (CIVIL)
SC CATEGORY

(IN REPRESENTATIVE CAPACITY THROUGH THE BORDER ROADS
ORGANISATION DEPARTMENT SINCE PRESENT ADDRESS IS UNKNOWN
TO THE PETITIONERS).

12:GS NO. 192543Y - MAHTAB ALAM

JUNIOR ENGINEER (CIVIL)
OBC CATEGORY

(IN REPRESENTATIVE CAPACITY THROUGH THE BORDER ROADS
ORGANISATION DEPARTMENT SINCE PRESENT ADDRESS IS UNKNOWN
TO THE PETITIONERS).

13:GS NO. 193091N - DHARMENDRA KUMAR
 JUNIOR ENGINEER (CIVIL) SC CATEGORY
                                                                    Page No.# 6/7


            (IN REPRESENTATIVE CAPACITY THROUGH THE BORDER ROADS
            ORGANISATION DEPARTMENT SINCE PRESENT ADDRESS IS UNKNOWN
            TO THE PETITIONERS).

            14:GS NO. 195424N - LAMSOGE BHUSHAN NOKESHWAR
             JUNIOR ENGINEER (CIVIL) SC CATEGORY

            (IN REPRESENTATIVE CAPACITY THROUGH THE BORDER ROADS
            ORGANISATION DEPARTMENT SINCE PRESENT ADDRESS IS UNKNOWN
            TO THE PETITIONERS).

            15:GS NO. 195144A - RASABHARATHI M.

             JUNIOR ENGINEER (CIVIL) OBC CATEGORY

            (IN REPRESENTATIVE CAPACITY THROUGH THE BORDER ROADS
            ORGANISATION DEPARTMENT SINCE PRESENT ADDRESS IS UNKNOWN
            TO THE PETITIONERS).

            16:GS NO. 195186M - RISHIPAL JATAV

             JUNIOR ENGINEER (CIVIL)
             SC CATEGORY

            (IN REPRESENTATIVE CAPACITY THROUGH THE BORDER ROADS
            ORGANISATION DEPARTMENT SINCE PRESENT ADDRESS IS UNKNOWN
            TO THE PETITIONERS)

Advocate for the Petitioner   : MRS. R BORAH, MR. D BORAH

Advocate for the Respondent : DY.S.G.I., MR. B CHAKRAVARTY (CGC)




                                      BEFORE
                    JOINT REGISTRAR (JUDL.) MR. CHINMOY BARUAH

                                         ORDER

Date : 11.11.2024 Case taken up before the Lawazima Court.

None appears on behalf of the petitioners.

Perused the records.

Page No.# 7/7 The instant matter is carefully perused and upon such perusal, it has been discerned that the Hon'ble Court vide its order dated 09.08.2024 had directed the petitioners to take fresh steps for service of notice upon the respondent Nos. 6 to 16 by registered post with A/D in the office address of the Department and the department would communicate the said respondents about the instant case.

Accordingly, notice was issued to the respondent Nos. 6 to 16 by registered post with A/D on 29.08.2024. Now, in regard to the aforesaid notice, it may be pertinent to mention that the notice was sent through the office address of the Department, i.e., "Commandant, BRO School & Centre, Record Office, General Reserved Engineer Force, Dighi Camp, Pune-41105" (Also arrayed as respondent No. 5 in the instant petition) Now, in connection with the aforesaid notice issued to the respondent Nos. 6 to 16, it appears that no A/D cards or un-served notices have been received by the concerned section as of yet. Although, it appears that the postal track consignment reports available with the case record reveals that the notice in respect of the respondent Nos. 6 to 16 has been delivered to the addressees on 11.09.2024. As such, it may be said that service in respect of the respondent Nos. 6 to 16 has been completed.

In view of the above, the matter may be placed before the Hon'ble Court.

Joint Registrar (Judicial) Comparing Assistant