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[Cites 0, Cited by 0] [Section 5(3)] [Section 5] [Entire Act]

State of Madhya Pradesh - Subsection

Section 5(3)(d) in The M.P. Sugarcane (Regulation of Supply and Purchase) Act, 1958

(d)a member of the Legislative Assembly residing in or representing any area comprised in the zone to be nominated by the State Government; and