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Union of India - Section

Section 16CC in Income Tax Rules, 1962

16CC. Form of report of audit prescribed under tenth proviso to section 10(23C).

- The report of audit of the accounts of a fund or trust or institution or any university or other educational institution or any hospital or other medical institution which is required to be furnished under the tenth proviso to clause (23C) of section 10 shall be in Form No. 10BB.