Rajasthan High Court - Jaipur
Dr Lal Morani vs State Of Rajasthan And Ors on 16 August, 2022
Author: Narendra Singh Dhaddha
Bench: Narendra Singh Dhaddha
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Criminal Writ Petition No. 8/2018
Dr Lal Morani
----Petitioner
Versus
State Of Rajasthan And Ors
----Respondents
Connected With
S.B. Criminal Writ Petition No. 220/2018
Dr Lal Chand Morani
----Petitioner
Versus
State Of Rajasthan And Ors
----Respondents
For Petitioner(s) : None
For Respondent(s) : Mr. Sanjeev Kumar Mehla, PP
HON'BLE MR. JUSTICE NARENDRA SINGH DHADDHA
Order
16/08/2022
No one appeared for the petitioner.
List after four weeks.
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