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Allahabad High Court

Prem Kishore Sharma & Another vs Collector/District Magistrate & ... on 7 January, 2010

Bench: Prakash Krishna, Abhinava Upadhya

Court No. - 36
Case :- WRIT - C No. - 11955 of 2003

Petitioner :- Prem Kishore Sharma & Another
Respondent :- Collector/District Magistrate & Others
Petitioner Counsel :- Ramendra Asthana
Respondent Counsel :- C.S.C.

Hon'ble Prakash Krishna.J.

Hon'ble Abhinava Upadhya,J. As prayed three weeks time is allowed to the learned counsel for the petitioner to file a copy of the relinquishment deed executed in favour of daughter Munni Devi. List after three weeks.

Order Date :- 7.1.2010 Hsc/