Allahabad High Court
Prem Kishore Sharma & Another vs Collector/District Magistrate & ... on 7 January, 2010
Bench: Prakash Krishna, Abhinava Upadhya
Court No. - 36 Case :- WRIT - C No. - 11955 of 2003 Petitioner :- Prem Kishore Sharma & Another Respondent :- Collector/District Magistrate & Others Petitioner Counsel :- Ramendra Asthana Respondent Counsel :- C.S.C. Hon'ble Prakash Krishna.J.
Hon'ble Abhinava Upadhya,J. As prayed three weeks time is allowed to the learned counsel for the petitioner to file a copy of the relinquishment deed executed in favour of daughter Munni Devi. List after three weeks.
Order Date :- 7.1.2010 Hsc/