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Shrikant Prasad @ Chirkut Sah & Ors. vs The State Of Bihar & Ors on 11 October, 2012

Author: Ashwani Kumar Singh

Bench: Ashwani Kumar Singh

          Patna High Court CR. WJC No.879 of 2011 (4) dt.11-10-2012




                          IN THE HIGH COURT OF JUDICATURE AT PATNA
                                           Criminal Writ No.879 of 2011
                      ======================================================
                      Shrikant Prasad @ Chirkut Sah & Ors.
                                                                         .... .... Petitioners
                                                      Versus
                      The State Of Bihar & Ors
                                                                        .... .... Respondents
                      ======================================================

                      CORAM: HONOURABLE MR. JUSTICE ASHWANI KUMAR
                      SINGH
                      ORAL ORDER

4     11-10-2012

As jointly prayed on behalf of the parties, list this case under the same heading on 31.10.2012.

(Ashwani Kumar Singh, J) B.Kr./-