Section 3(1)(a) in The Petroleum and Natural Gas Regulatory Board (Determination of Network Tariff for City or Local Natural Gas Distribution Networks and Compression Charge for CNG) Regulations, 2008

[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

(a)authorized by the Central Government for laying, building, operating or expanding CGD network before the appointed day.

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