Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 11] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 11(i) in Securities and Exchange Board of India (Issue of Sweat Equity) Regulations, 2002

(i)the Sweat Equity shares are issued to any director or manager; and