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Rajasthan High Court - Jodhpur

Ashish Choudhary vs Iase Deemed University on 3 January, 2022

Author: Dinesh Mehta

Bench: Dinesh Mehta

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR S.B. Civil Writ Petition No. 16967/2021 Ashish Choudhary

----Petitioner Versus Iase Deemed University

----Respondent For Petitioner(s) : Ms. Suhani Dhariwal For Respondent(s) :

JUSTICE DINESH MEHTA Order 03/01/2022 Issue notice. Issue notice of stay application also. Connect with SBCWP No.16014/2021.
(DINESH MEHTA),J 23-skm/-
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