Rajasthan High Court - Jodhpur
Ashish Choudhary vs Iase Deemed University on 3 January, 2022
Author: Dinesh Mehta
Bench: Dinesh Mehta
HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR S.B. Civil Writ Petition No. 16967/2021 Ashish Choudhary
----Petitioner Versus Iase Deemed University
----Respondent For Petitioner(s) : Ms. Suhani Dhariwal For Respondent(s) :
JUSTICE DINESH MEHTA Order 03/01/2022 Issue notice. Issue notice of stay application also. Connect with SBCWP No.16014/2021.
(DINESH MEHTA),J 23-skm/-
(Downloaded on 03/01/2022 at 08:19:53 PM) Powered by TCPDF (www.tcpdf.org)