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State of Rajasthan - Section

Section 48 in Rajasthan Public Service Commission (Ministerial and Subordinate Services) Rules and Regulations, 1999

48. Repeal and Saving.

- All and Regulations and orders in relation to matters covered by these Rules and Regulations in force immediately before the Commencement of these Rules and Regulations are hereby repealed.Provided that any action taken under the Rules and Regulations and orders so repealed shall be deemed to have been taken under the provisions of these Rules and Regulations.