Section 106O in Uttarakhand Panchayati Raj Act, 2016
106O. Provisions of laying out and making a street before the construction of building on a site which does not abut a public or private street.
- Except where a site abuts a public or private street, if any person owning or possessing any land in a controlled rural area not thereof used for building purposes intends to utilize, sell lease or otherwise transfer such land or any portion thereof as site for the construction of a building he shall before utilizing, selling, leasing or otherwise transferring such site layout and make a street which shall connect such site with an existing public or private street.
