Section 13 in Haryana Municipal Building Bye-laws 1982
13. Use of site, type and character of building.
(1)Type and character of building including ancillary buildings that may be erected or re-erected on a site and the purpose for which these may be used shall not be other than that shown in the Area Plan or the approved layout plan and where the site does not for a part of such an Area Plan or layout, the use shall be in conformity with the use of the surrounding area and the decision of the committee shall be final in this respect.(2)(a)Every building that may be erected or re-erected on a site shall, in addition to the foregoing restriction, comply with the restriction shown in the zoning plan. The Architectural or Frame Control Sheets, wherever applicable, shall have precedent over the zoning plan or the building rules.(b)[ Every building that may be erected or re-erected on site shall, in addition to other restrictions, comply with the provisions made in the National Building Code of India 1983 (Part IV), with regard to fire safety.] [Added by Haryana Notification No. S.O.1/H.A. 24/1973/Sections 201, 202 and 214/2000. Dated 21.12.2000.](3)(a)Division of plot into smaller units is not permissible without obtaining the prior approval of the committee. In the event of division, the resultant plots shall not in any case be less than 85 square metres in area. However in case of projects under the slum clearance schemes or housing for economically weaker section of society undertaken by Government, local authority. Improvement Trust or any other semi-public agency, the minimum plot area shall not be less than 50 square metres.(b)Each plot shall be accessible separately and independently through a public road laid out and constructed to the satisfaction of the committee.(4)The committee shall be competent to refuse permission for construction on consideration of compact and economical development of the area till such time as availability of water supply, drainage arrangement, and other facilities are ensure to the satisfaction of the committee.
