Jammu & Kashmir High Court - Srinagar Bench
None vs Mr Nazir Ahmad Bhat on 16 May, 2019
Author: Ali Mohammad Magrey
Bench: Ali Mohammad Magrey
Serial No. 08
Regular List
HIGH COURT OF JAMMU AND KASHMIR
AT SRINAGAR
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SWP No. 712/2016 Date of Order: 16th of May, 2019. Ghulam Nabi Sofi vs Union of India & Ors. Coram:
Hon'ble Mr Justice Ali Mohammad Magrey, Judge. Appearance:
For the Petitioner(s): None. For the Respondent(s): Mr Nazir Ahmad Bhat, Advocate. Await appearance of learned counsel for the petitioner.
List on 04.07.2019.
(Ali Mohammad Magrey) Judge Srinagar:
16th of May, 2019.
"Hamid"ABDUL HAMID BHAT 2019.05.16 15:35 I attest to the accuracy and integrity of this document