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State of Assam - Section

Section 504 in The Assam Excise Rules, 2016

504. Quarters for establishment and office-furniture.

- The distiller shall provide suitable rent-free quarters, to the satisfaction of the Excise Commissioner, for the officer-in-charge and other establishment, in close proximity to the distillery, and shall keep the same and appurtenances thereto in proper repair. He shall also supply such office with such furniture as may be required for the use of the officers within the distillery.