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Gauhati High Court

Alok Sarkar And 236 Ors vs The State Of Assam And 3 Ors on 12 February, 2019

Author: N. Kotiswar Singh

Bench: N. Kotiswar Singh

                                                        Page No.# 1/46

GAHC010195812018




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                          Case No. : WP(C) 6255/2018

         1:ALOK SARKAR AND 236 ORS.
         S/O RANJIT SARKAR
         VILL- SUBASH NAGAR,
         P.O. AMBICAPATTY
         P.S. SILCHAR
         DIST. CACHAR, ASSAM

         2: BISWAJIT BORAH
          S/O PUSPA BORAH
         VILL- STATION ROAD

         JOYPUR
         P.O. SOOTIA
         DIST BISWANATH
          ASSAM


         3: RUKON AHMED BARBHUIYA
          S/O HAZI NURUL HAQUE BARBHUIYA
         P.O. BHAKATPUR
         P.S. SILCHAR SADAR


         4: DIPAK TERON
          S/O LT. LAKHIRAN TERON
         VILL- SINDHISAR
         P.O. AMLIGHAT
         P.S. JAGIROAD

         DIST. MORIGAON
         ASSAM


         5: SHARIFUL ISLAM
                           Page No.# 2/46

S/O MD. NURUL ISLAM
VILL AND P.O. BATAMARI
DIST.NAGAON
ASSAM


6: MOHENDRA SHARMA
 S/O MR. JAPULAL SHARMA
VILL- DILLAL
P.O. DILLAL
P.S. DILLAL
DIST. KARBI ANGLONG
ASSAM


7: AKTAR HUSSAIN
 S/O SIDDIK ALI
VILL- SONARIGAON
P.O. SONARIGAON
P.S. DHING
DIST. NAGAON
ASSAM


8: MALIKUDDIN AHMED
 S/O MASLEM ALI
VILL- BHAKUATEPA
P.O. RAULY
P.S. SARTHEBARI
DIST. BARPETA
ASSAM


9: RASHID KHAN
 S/O MD. ALI AKBAR
VILL- B SINGIMARI
P.O. SINGIMARI
P.S. RUPAHI HAT
DIST. NAGAON
ASSAM


10: SHISIR RANJAN DAS
 S/O SAILENDRA CH. DAS
VILL- PATHARIGRAM
P.O. RAJANOGAR
P.S. SILCHAR
 PIN - 788026
                                 Page No.# 3/46


DIST. CACHAR
ASSAM


11: RONENDU NATH
 VILL- NORTHKALACHUP
P.O. AND P.S. RAMKRISHNANAGAR
DIST. KARIMGANJ
ASSAM


12: BISWAJIT MALAKAR
 S/O SUKHOMOY MALAKAR
VILL AND P.O. LALA BAZAR
P.S. LALA BAZAR
DIST. HAILAKANDI


13: BAPPI SINGHA
 S/O BINOD SINGHA
VILL- BETIRGRAM
P.O. BEKIRPAR
P.S. DHOLAI
DIST. CACHAR
ASSAM


14: AJIT TRIPURA
 VILL- KOJIMGANJ
P.O. ESABEEL
P.S. PATHARKANDI
DIST. KARIMGANJ
ASSAM


15: RINKU GHOSH
 VILL- BERABAK
P.O. SALECHAPRA
P.S. SILCHAR
DIST. CACHAR
ASSAM


16: KAMRUL ISLAM CHOUDHURY
 S/OLT. ABDUL JALIL CHOUDHURY
VILL- GANGPAR DHUMKOR PT.IV
P.O. LAKHIRBOND
                              Page No.# 4/46

P.S. HAILAKANDI
DIST. HAILAKANDI
ASSAM


17: SAJAL DEB
 S/O ATUL CH. DEB
VILL- NIT CAMPUS
P.O. NIT SILCHAR
P.S. SILCHAR
DIST. CACHAR
ASSAM


18: AWLADH HUSSAIN LASKAR
 S/O ABDUL KHALIQUE LASKAR
VILL- NIMAICHANDPUR
P.O. NIMAICHANDPUR
P.S. LALA
DIST. HAILAKANDI
ASSAM


19: ABDUL AHAD
 S/O MATIUR RAHMAN
VILL- BISHKUT
P.O. AYLABARI
P.S. AND DIST. KARIMGANJ
ASSAM


20: MASHUK BAHAR LASKAR
 S/O BASHIR UDDIN LASKAR
VILL- NISCHINTAPUR
P.O. RAJNAGAR
P.S. SILCHAR
DIST. CACHAR
ASSAM


21: AKBAR HUSSAIN
 VILL AND P.O. JURBARI
P.S. PATHARKANDI
DIST. KARIMGANJ
ASSAM


22: EKBAL AHMED TAPADAR
                             Page No.# 5/46

 VILL- KAMRANGI
P.O. MARJATKANDI
P.S. BADARPUR
DIST. KARIMGANJ
ASSAM


23: BAPAN AHMED LASKAR
 VILL- RAMNAGAR
P.O. TARAPUR (KHELMA)
P.S. SILCHAR
DIST. CACHAR
ASSAM


24: NAZIR AHMED
 VILL- CHIRIPAR
P.O. MONIPUR PT.II
P.S. LAKNIPPUR
DIST. CACHAR
ASSAM


25: RAMJAN UDDIN LASKAR
 VILL- RAMNAGAR (TARAPUR)
P.O. TARAPUR (KHELMA)
P.S. SILCHAR
DIST. CACHAR
ASSAM


26: MOHIT ALOM BARBHUIYA
 VILL- RAMNAGAR
 TARAPUR
P.O. TARAPUR
P.S. SILCHAR
DIST. CACHAR
ASSAM


27: ABHIJIT DAS
 S/O AJIT KUMAR DAS
VILL- RAKHAL KHALER PAR
P.O. RAKHAL KHALER PAR
P.S. SILCHAR
DIST. CACHAR
ASSAM
                                 Page No.# 6/46


28: RAJESH KAIRI
 S/O LT. RAMDHAN KAIRI
VILL AN DP.O. ATHAROTILLA
P.S. DHOLAI
DIST. CACHAR
ASSAM


29: FAIZUL ISLAM
 S/O BADRUL ISLAM
VILL- HATIKHALI (KALAZAR)
P.O. AND P.S. MURAZAR
DIST. HOJAI
ASSAM


30: MANIK RATAN ROY
VILL- RANGPUR PT.IV

 P.O. RANGPUR
P.S. SILCHAR
DIST. CACHAR
ASSAM


31: SAHAJAN UDDIN LASKAR
 S/O INTIAZ UDDIN LASKAR
VILL- BHAKATPUR (KATHAL ROAD)

P.O. BHAKATPUR P.S. SILCHAR
PIN - 788005

DIST. CACHAR
ASSAM


32: RIAZ UDDIN LASKAR
 S/O SAFIUR RAHMAN LASKAR
VILL- DAKHIN MOHANPUR PT.V

P.O. KACHUDHARAM
DIST. CACHAR
ASSAM


33: KUTUB UDDIN LASKAR
 S/O LT. SYAR ALI LASKAR
                                                 Page No.# 7/46

VILL- SONABARIGHAT PT.II
 P.O. SONABARIGHAT
P.S. SILCHAR
DIST. CACHAR
ASSAM


34: KISHORE DAS
 S/O KANTI BHUSAN DAS
ADDRESS- BANGABAZAR
P.O. KANILSAIL
P.S. BADARPUR
DIST. KARIMGANJ
ASSAM


35: SATYAJIT CHOUDHURY
 S/O SUDIP CHOUDHURY
ADDRESS- RAMNAGAR RESIDENTIAL DEVELOPMENT COMPLEX

P.O. RAMNAGAR

P.S. SILCHAR
DIST. CACHAR
ASSAM


36: NAKIB UDDIN BARBHUIYA
 S/O RAJAB ALI BARBHUIYA
VILL- DUDPATIL P.T.IV (AFAR)
P.O. MASUGHAT
P.S. SILCHAR
 DIST. CACHAR
ASSAM


37: KAUSHIK DAS
 S/O KUMARESH DAS
VILL- JAIFARPUR
P.O. JAIFARPUR
P.S. SILCHAR
DIST. CACHAR
ASSAM


38: SALIM UDDIN BARBHUIYA
 S/O TUNU MIA BARBHUIYA
VILL- UJANGRAM
                                Page No.# 8/46

P.O. ARUNACHAL
P.S. SILCHAR
DIST. CACHAR
ASSAM


39: CHARAN SINGH SWARGIARG
 S/O LT. BHAGIRAM SWARGIARG
VILL- GOMURA
P.O. BHALAGUNG
P.S. PATACHAR KUCHI
DIST. BARPETA
ASSAM


40: AHAMEDUL HOQUE BARBHUIYA
 S/O MOINUL HOQUE BARBHUIYA
VILL- GOSSAIPUR PT.II
P.O. GOSSAIPUR PT.II
P.S. UDHARBOND
DIST. CACHAR
ASSAM
PIN - 788030.


41: SADUR ROHMAN
 S/O HABIB ALI
VILL- MAIZDIHI
P.O. SETTLEMENT
P.S. AND DIST. KARIMGANJ
ASSAM


42: ROBIN DAS
VILL- BIJOYNAGAR

P.O. AND P.S. RATABARI
DIST. KARIMGANJ
ASSAM


43: EKRAM ULLAH KHAN
 S/O SIFAT ULLAH KHAN
VILL- BHAIRAB NAGAR

 P.O. KRISHNAPUR
P.S. SILCHAR
DIST. CACHAR
                             Page No.# 9/46

ASSAM


44: BILAL UDDIN BARBHUIYA
 S/O SAIF UDDIN BARBHUIYA
VILL- HATIRHAR PT.II
P.O. SRIKONA
P.S. SILCHAR
DIST. CACHAR
ASSAM


45: REAJAUL HOQUE
 S/O AKMAL ALI
VILL AND P.O. MADAN MOHAN
DIST. KARIMGANJ


46: SABIR AHMED CHOUDHURY
 VILL- KAZIDHAHAR PT.I
P.O. KAZIDAHAHAR
P.S. SONAI
DIST. CACHAR
ASSAM


47: SHASHIDHAR BIN
 VILL- BIDYA NAGAR TE.E.
P.O. BIDYA NAGAR
P.S. RAMKRISHNA NAGAR

DIST. KARIMGANJ
ASSAM


48: SUMON ROY
 VILL- RATABARI
P.O. BARUALA
P.S. RATABARI
DIST. KARIMGANJ
ASSAM


49: DIPANKAR BARMAN
 S/O PIYARI MOHAN BARMAN
VILL- BILAIPUR
P.O. PRATAPPUR
P.S. LALA
                               Page No.# 10/46

DIST. HAILAKANDI
ASSAM


50: BISHNU DAS
 S/O HARANDRA CH. DAS
VILL AND P.O. KATIGORAH
P.S. KATIGORAH
DIST. CACHAR
ASSAM


51: ABDUL HASIB
 VILL- NORTH KANDIGRAM
P.O. MALUA
P.S. BADARPUR
DIST. KARIMGANJ
ASSAM


52: KABIR AHMED
 VILL- KHADIMAN
P.O. BADARPURGHAT
P.S. BADARPUR
DIST. KARIMGANJ
ASSAM


53: JAHIRUL HUDA LASKAR
 S/OLT. ATAUR RAHMAN LASKAR
VILL- NISHANTAPUR
P.O. RAJNAGAR
P.S. SILCHAR
DIST. CACHAR
ASSAM


54: SHAMIM AHMED
 S/O ABDUS SUKUR
VILL- ISMOTI
P.O. BARAIGRAM
P.S. PATHARKANDI
DIST. KARIMGANJ
ASSAM


55: FIRUJ BARMAN
 C/O PHONI BH. BARMAN
                                   Page No.# 11/46

VILL AND P.O. JIBANGRAM
P.S. DHOLAI
DIST. CACHAR
ASSAM


56: TAHIR AHMED KHAN
 VILL- EAST TANGIBARI
P.O. AND P.S. RATABARI
DIST. KARIMGANJ
ASSAM


57: SEEMANTA BORAH
 S/O SUREN SUT
VILL- MILANPUR
P.S. MANGALDAI
P.S. MANGALDAI
DIST. DARRANG
ASSAM


58: KAMAL KR. ROY
 S/O HARI CHARAN ROY
VILL- NIZSHALDAH
P.O. SARTHEBARI
DIST. BARPETA
ASSAM


59: JITUMONI DEKA
 S/O LOTESWAR DEKAVILL- KAIHORA
P.O. PATIDARRANG
P.S. MANGALDAI
DIST. DARRANG
ASSAM


60: SAIDUR ISLAM
 S/O AKTAR ALI
VILL- JANGALPARA
P.O. JANGALPARA
DIST. DARRANG
ASSAM


61: HITENDRA DAS
 S/O MOHAN CH. DAS
                                  Page No.# 12/46

VILL- KATHPORI
P.O. MANGALDAI
P.S. MANGALDAI
DIST. DARRANG
ASSAM


62: JAHIR UDDIN CHOUDHURY
 S/O LT. RAMIJ UDDIN CHOUDHURY
VILL- DILKUSH BASTI
P.O. DILKUSH T.E.
P.S. LAKHIPUR
DIST. CACHAR
ASSAM


63: BIDYUT DEKA
 S/O B. DEKA
VILL- KHASRONHOLI
P.O. CHENGAPOTHER
P.S. KOLIGAON
DIST. UDALGURI
ASSAM


64: JIBESH KR. BARUAH
 S/O MADHAB CH. BARMAN
VILL- JHARGAON
P.O. JALJALI
P.S. MANGALDAI
DIST. DARRANG
ASSAM


65: NARHARI RAY
 VILL- PACHIM ANKORBARI
P.O. KAJAL GAON
P.S. DHALIGAON
DIST. CHIRANG


66: ADILUR RAHMAN
 S/O ABDUL MOTALIB
VILL- PACHIM SINGIMARI
P.O. SINGIMARI
P.S. RUPAHI HAT
DIST. NAGAON
ASSAM
                            Page No.# 13/46



67: BISWA JYOTI HAZARIKA
 C/O SIBA RAM HAZARIKA
P.O. MANGALDOI
P.S. MANGALDOI
DIST. DARRANG
ASSAM


68: ABDUL MANNAN
 S/O MD. SHAJAHAN ALI
VILL- SOWARI PAITARI
PO. JOYBHUM
P.S. BAGUAN
DIST. GOALPARA
ASSAM


69: ACHYUT KONWAR
 S/O BHUSHAN KONWAR
VILL- MAZGAON
PO. PAHUMARA
P.S. NORTH LAKHIMPUR
DIST.LAKHIMPUR
ASSAM


70: HAMIDUR ISLAM
 S/O MD. SHAMSUL ISLAM
VILL- KHOLABAMAHA
P.O. KHOLABAMUHA
P.S. TARABARI
DIST. BARPETA
ASSAM


71: ABDUL AWAL AHAMED
 S/O MD. FAZLUL HAQUE
VILL- PACHIM MOIRABARI
P.O. MOINBARI
P.S. BAGBOR
DIST. BARPETA
ASSAM


72: UTTAM KR HALDER
 S/O AMAR CH. HALDER
                           Page No.# 14/46

VILL- MADAI KHALI
P.O. ASHARIKANDI
P.S. GAURIPUR
DIST. DHUBRI
ASSAM


73: WAHIDUR RAHMAN
 S/O MD. NUR ISLAMUDDIN
 VILL- KAHOM
P.O. SORUPETA
P.S. BARPETA
DIST. BARPETA
ASSAM


74: BHABAJIT DEKA
 S/O SRI TARAK CH. DEKA
VILL- PALLA SATRA
P.O SARTHEBARI
P.S. SARTHEBARI
DIST. BARPEA
ASSAM


75: SAFIYAR RAHMAN
 S/O A RAZZAQUE BAPARI
VILL- SOWARI POITARI
P.O. BOGUAN
P.S. JOYBHUM
DIST. GOALPARA
ASSAM


76: DEBABROTA MIRI
 S/O LT. CHANDRA MIRI
VILL- NO. BONGAL MORA
P.O. ISLAMGAON
P.S. BIHPURIA
DIST. LAKHIMPUR
ASSAM


77: FARAJ ALI
 S/O LT. INSER ALI
VILL- JUGIPARA
P.O. BATABARI
P.S. DHULA
                                 Page No.# 15/46

DIST. DARRANG
ASSAM


78: DEEPJYOTI SALOI
 S/O LT. CHARESWAR SALOI
VILL- LEZA
P.O. BARUAJANI
P.S. KAMALPUR
DIST. KAMRUP
ASSAM


79: MAKIBBUDDIN AHMED
 S/O MAIZUDDIN AHMED
VILL- SANTIPARA
W/NO. 1
P.O. MANGALDAI
P.S. MANGALDAI
DIST. DARRANG
ASSAM


80: RUPAK CHEKANIDHARA

 S/O LT. MAHURAM CHEKANIDHARA
VILL- CHARAIDOLONI
P.O.MADHABPUR
P.S. BIHUPURIA
DIST. LAKHIMPUR
ASSAM


81: MONAJIR ALAM
 S/O IKRAMUL MAZID
VILL- NO. 2 CHANGAPARA
P.O. DIGHIRPAR
P.S. SIPAJHAR
DIST. DARRANG
ASSAM


82: BIMAL RABHA
 S/OLT. PUBARAM RABHA
VILL- SANCHUBARI
P.O. BINDUKURI
P.S. TEZPUR
DIST. SONITPUR
                             Page No.# 16/46

ASSAM


83: MD. IKRAMUL ISLAM
 S/O MD. FAIZUDDIN AHAMED
VILL- ADHIKARI
P.O. RAJGHAT
P.S. MANGALDAI
DIST. DARRANG
ASSAM


84: ARUP DEKA
 S/O PRAFULLA DEKA
VILL- NIZ DALGAON
P.O. DALGAON
P.S. DALGAON
DIST. DARRANG
ASSAM


85: NAZRUL ISLAM (II)
 S/O MD. AFAZUDDIN AHMED
VILL- ATA
P.O. SARUPETA
DIST. BARPETA
ASSAM


86: KESHAB DAS
 S/O SRI JRITHESWAR DAS
VILL- BHEBELI
P.O. NANADI
P.S. GOGAMUKH
DIST. DHEMAJI
ASSAM


87: JAHIDUL ISLAM
 S/O MD. RAHIM UDDIN
 VILL- NORTH BARPETA
P.O. SUMKUCHI
P.S. BARPETA
DIST. BARPETA
ASSAM


88: DIPANKAR NATH
                              Page No.# 17/46

 S/O PURANDHAR NATH
VILL- DAKSHIN CHUBURI
P.O. SIPAJHAR
P.S. SIPAJHAR
DIST. DARRANG
ASSAM


89: SARANGA PATHAK
 S/O RAJANI PATHAK
VILL- BARPETA
P.S. SARUPETIA
DIST. BARPETA
ASSAM


90: AYEN UDDIN
 S/O MD. ISMAIL HUSSAIN
 VILL- RAKHAYASHNI
P.O. RAKHAYASHNI
P.S. MORNOI
DIST. GOALPARA
ASSAM


91: GOBIN HAZARIKA
 S/O NIREN HAZARIKA
VILL- KHANGIA GAON
P.O. TEKELA
P.S. POLIBOR
DIST. JORHAT
ASSAM


92: MANJIL HUSSAIN
 S/O BORHAN ALI SIKDER
VILL- JOSHIHATI
P.O. BALABHITA
P.S. BORPETA ROAD

DIST. BORPETA
ASSAM


93: ABDUL WADUD
 S/O MD. TALEB UDDIN AHMED
VILL- PACHIM KAHNAPARA
P.O. KAARI PUKHURI
                            Page No.# 18/46

P.S. DALGAON
DIST. DARRANG
ASSAM


94: SANJAY KR. NATH
 S/O SUSHIL CH NATH
VILL- ALGAPUR PT.I
P.O. KALI BARI BAZAR
P.S. ALGAPUR
DIST. HAILAKANDI
ASSAM


95: NAZIR UDDIN
 S/OLT. HIFZUR RAHMAN
VILL- PANIGHAT
P.O. DUHALIA
P.S. PATHARKANDI
DIST. KARIMGANJ
ASSAM


96: JAHIR HUSSAIN LASKAR
 S/O JALAL UDDIN LASKAR
VILL AND P.O. MATIJURI
P.S. HAILAKANDI
DIST. HAILAKANDI
ASSAM


97: ANUPAM KR. DEKA
 S/O M DEKA
VILL- MANGALDAI
P.O. MANGALDAI
P.S. MANGALDAI
DIST. DARRANG
ASSAM


98: NAZRUL ISLAM
 S/O MD. K. ALI AHMED
VILL- LAKHIPARA
P.O. JOSTIPARA
P.S. BARPETA

DIST. BARPETA
ASSAM
                               Page No.# 19/46



99: SANKAR KUMBHAKAR
 S/O UMESH DAS
VILL- BARMANKITI
PO. RAYPUR
P.S. PATHERKUCHI
DIST. BARPETA
ASSAM.


100: SAHIDUL ISLAM
 S/O MD. HASAN ALI
VILL- BARKALIAJHAR
P.O. BYASPARA
P.S. SIPAJHAR
DIST. DARRANG
ASSAM


101: ANISUR RAHMAN
 S/O ALI ABDUL HAQUE
VILL- AMBARI
P.O. AMBARI
P.S. ABHAYAPURI
DIST. BONGAIGAON
ASSAM


102: BASER ALI
 S/O SAHAR ALI
VILL- NO. 1 SOUTH RANGAPANI
PO. BADLABAZAR
P.S. BOKO
DIST. KAMRUP (R)
ASSAM


103: NUMUZ ZAMAN
 S/O FAJLUL HAQUE
VILL- LAMGLA
P.O. LAMGLA
P.S. BAGHBOR
DIST. BARPETA
ASSAM


104: ARUP DAS
                               Page No.# 20/46

 S/O SITANGSHU MOHON DAS
VILL- MADHABPUR
P.O. KARICHERRA
P.S. RAMNATHPUR
DIST. HAILAKANDI
ASSAM.


105: HIMANGSHU KR NATH
 C/O NABIN CH. NATH
VILL- SWETMODAR
P.O. BORDOULGURI
P.S. SIPAJHAR
DIST. DARRANG
ASSAM


106: RAKIBUL ISLAM
 C/O JAFAR ALI
VILL- SALEKURA
P.O. JANIA
P.S. BARPETA
ASSAM


107: PRAKASH NATH
 VILL- TIPLAI
P.S. SIMALITALA
P.O. TIPLAI
DIST. GOALPARA
ASSAM


108: RAJ ALI SINGH
 VILL- DIPHU POLICE RESERVE
P.O. DIPHU
P.S. DIPHU
DIST. KARBI ANGLONG
ASSAM


109: PRADIP RONGPEE
 VILL- GUMORIA
P.O. HAHARA
P.S. SONAPUR
DIST. KAMRUP
ASSAM
                              Page No.# 21/46


110: MRIDUL DAS
 S/O M DAS
VILL- DUBI
P.O. DUBI
P.S. PATSARKUCHI
DIST. BARPETA
ASSAM


111: PANKAJ ROY
 S/O PUTUL ROY
VILL- MATIKHOLA
PO.HOWRANGHAT
P.S. HOWRAGHAT
DIST. KARBI ANGLONG
ASSAM


112: PUSPANJOY PHONGLOSA
 S/O FORONJAY PHONGLOSA
VILL- MATIKHOLA
P.O.HOWRAGHAT
P.S. HOWRAGHAT
DIST. KARBI ANGLONG
ASSAM


113: PANKAJ GOGOI
 S/O PRABHAT GOGOI
VILL- CHARINGIA
P.O. PHULPANICHIGA
P.S. GAURISAGAR
DIST. SIVASAGAR
ASSAM


114: UJJAL BORA
 S/O SRI DHANIRAM BORA
VILL- BEBEJIA
P.O. BEBEJIA
P.S. SADAR
DIST. NAGAON
ASSAM


115: TRIDIP JOYTI HAZARIKA
 S/OLT. MAHENDRA HAZARIKA
                           Page No.# 22/46

VILL- MURAHANI
P.O. CHALCHALI
P.S. SAMUGURI
DIST. NAGAON
ASSAM


116: ANANDA DAS
 S/O SRI MINARAM DAS
VILL- HATLAWKHOWA
P.O. NIZLAKHOWA
P.S. RUPAHIHAT
DIST. NAGAON
ASSAM


117: NIRAB GAYAN
 S/OLT. RAMESH GAYAN
VILL- PADUMONI
P.O. PADUMONI
P.S. SAMAGURI
DIST. NAGAON
ASSAM


118: ABUBAKKAR SIDDIQUE
 S/O HAZI ABDUL SHAHID
VILL- LATANI CHAPORI
P.O. KAWIMARI
P.S. RUPAHIHAT
DIST. NAGAON
ASSAM


119: BHAGABAN KALITA
 VILL- PALARA
P.O. KAMALPUR
P.S. KHUDRA DIMU


120: NRIPEN SHARMA
 VILL- BYASPARA
P.O. BYASPARA
P.S. SIPAJAR
DIST. DARRANG
ASSAM
                                Page No.# 23/46

121: HEMANTA DAS
 VILL- LAKHIPUR HIRAPARA
P.O. LAKHIPUR
P.S. LAKHIPUR
DIST. GOALPARA
ASSAM


122: PANKAJ HANDIQUE
 S/O DIMBESWAR HANDIQUE
VILL- GOROIMARI
P.O. TETONBARI
P.S. HOHPUR
DIST. SONITPUR
ASSAM


123: AJIT DEKA
 S/O SRI MINARAM DEKA
VILL- DIMAGURI GAON
P.O. LAGIBHAKAT GAON
P.S. JAGIROAD

DIST. MORIGAON
ASSAM


124: MOSAHED ALI
 S/O HANIFULLA HOQUE
VILL- KANAI CHUBA
P.O. HOWLY MOHANPUR
P.S. MANGALDAI
DIST. DARRANG
ASSAM


125: ALIM UDDIN LASKAR
 S/O SOFIQUE UDDIN LASKAR
VILL- SALCHAPRA PT.II
P.O. SALCHAPRA
P.S. SILCHAR
DIST. CACHAR
ASSAM


126: SABUL HUSSAIN BARBHUIYA
 C/O SAFIQUE UDDIN BARBHUIYA
VILL- RANGPUR PT.I
                                 Page No.# 24/46

 ( ARKATIPUR)
P.O. NATUN DAYAPUR
P.S. SILCHAR SADAR
DIST. CACHAR
ASSAM


127: DILBAR HUSSAIN CHOUDHURY
 S/O ROHIM UDDIN CHOUDHURY
VILL- LAMBI BASTI
P.O. BASKANDI
P.S. LAKHIPUR
DIST. CACHAR
ASSAM


128: ASAAD UDDIN
 S/O KARAMAT ALI
VILL AND P.O. BAZARGHAT
P.S. RATABARI
DIST. KARIMGANJ


129: AKTAR HUSSAIN CHOUDHURY
 S/OLT. SAHABUDDIN CHOUDHURY
VILL- BHOMRAGURI
P.O. BHOJKHOWA CHAPURI
P.S. TEZPUR
DIST. SONITPUR
ASSAM


130: SAIFUL BARI
 S/O ABDUL GAFUR
VILL- ALISINGA URIAM GURI
P.O. PANCHMILE
P.S. TEZPUR
DIST. SONITPUR
ASSAM


131: MAZIBUR RAHMAN CHOUDHURY
 VILL- ALICHINGA
P.O. AND P.S. TEZPUR
DIST. SONITPUR
ASSAM
                                    Page No.# 25/46

132: KUNAL BORO
 S/OLT. DILIP BORO
VILL- BAITHABHAGA
P.O. GHORAMARI
P.S. TEZPUR
DIST. SONITPUR
ASSAM


133: NANTU KR. NATH
 S/OLT. NIROD CH. NATH
VILL- KALAIN (BHAIRABPUR PART-I)

P.O.KALAIN
P.S. KATIGORAH
DIST. CACHAR
ASSAM


134: GUNENDRA SAHARIA
 C/O CHAMPAK SAHARIA
VILL- MENAPARA
P.O. MENAPARA
P.S.MANGALDAI
DIST. DARRANG
ASSAM


135: DURGAMONI HAZARIKA
 S/O RATNA KANTA HAZARIKA
VILL- KUJISATRA
P.O. SILPUKURI
P.S. MIKIRBHETA
DIST. MORIGAON
ASSAM


136: UTTAM BORA
 S/O SRI BOLORAM BORA
VILL- NONOI DEWRI GAON
P.O. NONOI
P.S. NAGAON (SADAR)
DIST. NAGAON
ASSAM


137: KUSHAL BORA
 S/O LT. DABEN CH. BORA
                               Page No.# 26/46

VILL- NORTH HAIBORGAON
P.O. HAIBORGAON
P.S. SADAR
DIST.NAGAON
ASSAM


138: PRASANTA HAZARIKA
 S/O NANDESWAR HAZARIKA
VILL- PHALENGI CHUK GAON
P.O. DIHINGIA
P.S. TITABOR
DIST. JORHAT
ASSAM


139: PURANJAN NATH
 C/O PARESH NATH
VILL- GHATUBA GAON
P.S. AND P.O. THELAMARA
DIST. SONITPUR
ASSAM


140: PABAN KUMAR BORA
 C/O BHABEN CHANDRA BORA
VILL- KALIBARI CHUK
P.S. AND P.S. TEZPUR
DIST. SONITPUR
ASSAM


141: RAMESH KUMAR BORA
 C/O LT. B. BORA
VILL- SANTINAGAR
P.O. TEZPUR
P.S. TEZPUR
DIST. SONITPUR
ASSAM


142: RUSHON AHMED BARBHUIYA
 S/O NURUL HAQUE BARBHUIYA
VIL- BHAKATPUR
P.S. SILCHAR
P.O. BHAKATPUR
DIST. CACHAR
ASSAM
                                    Page No.# 27/46



143: SWAPAN GOALA
 S/O BANGSHI PRASAD GOALA
VILL- DURGA BASTI
P.O. PALANG GHAT
P.S. DHOLAI
DIST. CACHAR
ASSAM


144: ABDUL GAFFAR KAZI
 S/O MOINUL HAQUE KAZI
VILL- BAIRABNAGAR

P.O. KRISHNAPUR
P.S. SILCHAR
DIST. CACHAR
ASSAM.


145: RAHUL ISLAM
 S/O LT. ABDUL HUSSAIN
VILL- MADAKATA
P.O. DHAPARGAON
P.S. RANGIA
DIST. KAMRUP
ASSAM


146: FIRUZ KHAN
 S/O SARBESH KHAN
VILL- FULBARI
P.O. GUMAFUL BARI
P.S. TARABARI
DIST. BARPETA
ASSAM


147: MUJIBUR RAHMAN CHOUDHURY
 S/OLT. HAMIDUR RAHMAN CHOUDHURY
VILL- JAROIL TOLA
P.O. JANJARBIL (DUNGRIPAR PT.II)
P.S. SONAI
DIST. CACHAR
ASSAM
                               Page No.# 28/46

148: BISTI BARO
 S/O LAMEN BARO
VILL- KACHARI SOLMARI
P.O.KACHARI SOLMARI
P.S. RANGIA
DIST. KAMRUP
ASSAM


149: SAHAJAHAN BARBHUIYA
 S/O RAHIMUDDIN BARBHUIYA
VILL- KAZIDHAR
P.O. KAZIDHAR
P.S. SONAI
DIST. CACHAR
ASSAM


150: HIMALAY SARMA
 VILL- CHANGELIA PARA
P.O. AULACHOWAKE
P.S. MANGALDAI
DIST. DARRANG
ASSAM


151: PULAKJYOTI HAINARI

 C/O ANURAM HAINARI
VILL- UHANI PATHAR BATABARI
P.S. RANGAPARA
DIST. SONITPUR
ASSAM


152: DEB RAJEN PAHADI
 S/O SHRI MANIK PAHADI
VILL- HATIMARA
PO.O. TETONBARI
P.S. HELEM
DIST. SONITPUR
ASSAM


153: SAMARJYOTI DAS
 S/O SRI MADAN DAS
VILL- SADALA
P.S. HAJO
                                  Page No.# 29/46

DIST. KAMRUP
ASSAM


154: MANJESH CHOUDHURY
 S/O SUBASH CH. CHOUDHURY
VILL- SALESALA
P.O. BONGARA
P.S. PALASBARI
DIST. KAMRUP
ASSAM


155: MUKESHAR RAHMAN
 C/O MD. SAFIKAR RAHMAN
VILL- GOG

 P.O. BARPALAHA
P.S. BAIHATA CHARIALI
DIST. KAMRUP
ASSAM


156: JABRUL HAQUE
 S/O MD. NURUL ISLAM
VILL- SHALMAABURI
P.O. BECHAMARI
P.S. DHING
DIST. NAGAON
ASSAM


157: APURBA BHARALI

 S/O SRI KULENDRA BHARALI
VILL- NAM DUMDUMIA
P.O. AND P.S. DHING
DIST. NAGAON


158: UTPAL BORAH
 VILL- NORTH HAIBARGAON
P.O. HAIBARGAON
P.S. SADAR (NAGAON)
DIST.NAGAON


159: IKRAMUL HUSSAIN CHOUDHURY
                         Page No.# 30/46

 S/O MD. CHAND MIYA
VILL- ROWMARI
P.O. ROWMARI BIL
 P.S. DHING
DIST. NAGAON
ASSAM


160: RANJIT BORAH
 P.O. NAGAON
P.S. SADAR NAGAON)
DIST. NAGAON
ASSAM


161: WAHAB ALI
 VILL- ROWAMARI
P.S. RUPAHI HAT
P.O. ROWMARI
DIST. NAGAON
ASSAM


162: ZAKIR HUSSAIN
 S/O ABDUL HAMID
VILL- SIMULOATI
P.O. ALI TANGONI
P.S. JURIA
DIST. NAGAON
ASSAM


163: GULZAR HUSSAIN
 VILL- BORMABIL
P.O. MUWAMARI
P.S. SAMAGURI
DIST. NAGAON
ASSAM


164: MIJANUR HAZARIKA
 VILL- PALASHANI
P.S. SADAR (NAGAON)
P.O. PALASHANI
DIST. NAGAON
ASSAM
                               Page No.# 31/46

165: BIRJU YADAB
 VILL- AMINGAON
 KALIBARI
P.O. AMINGAON
P.S.NORTH GUWAHATI
DIST. KAMRUP
ASSAM


166: JEHIRUL ISLAM
 S/O MD. HUSSAIN ALI
VILL- BOWAL-GURI
P.O. GOROIMARI
P.S. LAHARIGHAT
DIST.MORIGAON
ASSAM


167: ATUL CH. DAS
 S/O MOHAN CH. DAS
VILL- BORCHILA
P.O. BORCHILA
P.S. MIKIERBHETA
DIST. MORIGAON
ASSAM


168: RUSHU TIRKEY
 S/O BANDAN TIRKEY
VILL- ADLABASTI
P.S. BARBARI
DIST. BAKSA
ASSAM


169: JYOTIPRAKASH THAKURIA
 S/O SRI BIMAL KR. THAKURIA
VILL- BONGARA
P.O. BONGARA
P.S. PALASHBARI
DIST.KAMRUP
ASSAM


170: BIJU HAZARIKA
 S/OLT. GHAIN CH. HAZARIKA
VILL- TETLISARA
                             Page No.# 32/46

P.O. TETLISARA
P.S. KAMPUR
DIST. NAGAON
ASSAM


171: PARAG CHOUDHURY
 S/O NANDI NATH CHOUDHURY
VILL- SARAIGHAT
P.O. DUUNICHOWLD
P.S. BAIHATA CHARIALI
DIST. KAMRUP
ASSAM


172: ANKUR DEKA
 C/O BITOPAN DEKA
VILL- DIMOW
P.S.NAGAON SADAR
DIST. NAGAON
ASSAM


173: RINTU MORAN
 S/O LT. GONTIK MORAN
VILL- KULIPATAHAR
P.O. KACHIJAN CHARIALI
P.S. KAKOPOTHER
DIST. TINSUKIA



174: DIPAK MAHANTA
 S/OLT. JUGAL MAHANTA
VILL- BOGIA SATRA
P.O.MELAMATI
P.S. TITABAOR
DIST. JORHAT


175: NOJIB UDDIN
 S/O GIAS UDDIN
 VILL- SHAGUN BAHI
P.O. SHAGUN BHAI
P.S. MOIRABARI
DIST. MORIGAON
ASSAM
                                   Page No.# 33/46


176: MASHIQUL ISLAM
 S/O ABDUL MALEQUE
VILL- MAKIRGAON
P.O. KATHAGURI
P.S. LAHORIGHAT
DIST.MORIGAON
ASSAM


177: ASHIM ROY
 VILL- BORDOLI NAGAR
P.S. TINSUKIA
DIST. TINSUKIA


178: UMANANDA KNOWAR
 S/O LT. ANIL KNOWAR
VILL- 2 NO. TAL PATHER
P.O. TAL PATHER
DIST. TINSUKIA


179: ZAHANGIR ALOM
 S/O MD. KUDDUS ALI
VILL- GARAMATIKHOWA
P.O. BORGHAT
P.S. RUPAHI HAT
DIST.NAGAON
ASSAM


180: SANDI BASUMATARI
 S/O BALARAM BASUMATARI
VILL- DHUPGURIGAON
P.O. LANGHIN TINIALI
P.S. HOWRAGHAT
DIST.KARBI ANGLONG
ASSAM


181: SANJIB KR. BRAHMA
 S/O SRI SATYANDERA NATH BRAHMA

VILL- MENSING ENGTI GAON
P.O. HIDIPI
DIST. KARBI ANGLONG.
                             Page No.# 34/46


182: RANJAN PATHAK
 S/O TUWARAM PATHAK
VILL- KALIBARI DA-GAON
P.O. TEZPUR
P.S. TEZPUR
DIST. SONIPTPUR
ASSAM


183: DEBAJIT BHUYAN
 S/O LT. MOTIRAM BHUYAN
VIL- ATIGAON TINIALI
P.O. BANGALDHARA
DIST. MORIGAON
ASSAM


184: PARASH MONI BORAH
 S/O DULAL CH. BORAH
VILL- RAJAGAON WARD NO. 1

P.O. MORIGAON

P.S. MORIGAON

DIST. MORIGAON
ASSAM


185: SONESWAR NATH
 S/O JOYRAM NATH
VILL- BAGARIGURI
P.O. KUMURAGURI
P.S. MORIGOAN

DIST. MORIGAON
ASSAM


186: JIAUL HOQUE
 S/O MD. JAMSEDUR RAHMAN
VILL- BORIGAON

P.O. NIZ- DANDUA
P.S. MORIGAON

DIST. MORIGAON
                          Page No.# 35/46



187: ANUP CHAKRABORTY
 S/O AKHIL CHAKRABORTY
VILL- BARALIMARI
PO. BARALIMARI
DIST. MORIGAON
ASSAM


188: GULAP HUSSAIN
 S/O ABDUL HASIM
VILL- KUPUR PARA
P.O. BOR-HOLLOW
P.S. BHURAGAON
DIST. MORIGAON


189: JUGAL BONIA
 S/O ATUL BONIA
VILL- DIHINGSATRA
P.O. NORTH GUWAHATI
P.S.NORTH GUWAHATI
DIST. KAMRUP
ASSAM.


190: DIGANTA DAS
 S/O SRI BEJI RAM DAS
VILL- GORIA CHAPORI
P.O. GARUMARA
P.S.PULIBOR
DIST. JORHAT


191: AMADUL HOQUE
 S/O MD. ABDUL KADIR
VILL- SHALKATI PATHER
PO. SHALKATI PATHER
P.S. DHING
DIST. NAGAON
ASSAM


192: NAZIRUL HOQUE
 S/OMD. SHAH ALI
VILL- SHOGUNBAHI
P.O. SHOGUNBHAI
                              Page No.# 36/46

P.S.MORIGAON

DIST. MORIGAON
ASSAM


193: JAMAL UDDIN
 S/O ALTAB ALI
VILL- PACHIM SALPARA
P.S. RUPAHI HAT
DIST. NAGAON
ASSAM


194: RAJ SAIKAIA
 S/O SIDDESWAR SAIKIA
VILL- SENECHOWA
P.O. SENECHOWA
P.S. SADAR (NAGAR)
DIST NAGAON
ASSAM


195: PULIN PANGING

 S/OLT. CHANDRA KT. PANGIN
VILL- MAJORBAHI
P.O. DISANGMUKH
P.S. SIVASAGAR

DIST. SIVASAGAR
ASSAM


196: SUDARSHAN DAS
 S/O SRI BHABAKANTA DAS
VILL- PAHUKATA PANIGAON

 P.O. BARPANIGAON
P.S. SAMAGURI
DIST. NAGAON
ASSAM.


197: CHANDAN JYOTI SAIKIA
 S/O SRIMANTA KR. SAIKIA
VILL- MILONPUR
P.O. NAGAON
                                Page No.# 37/46

P.S. SADAR (NAGAON)
DIST. NAGAON
ASSAM


198: RAJU SAIKIA
 S/O SRI B SAIKIA
VILL- MAHLUR JURIA
P.O. PAJPATHARI
P.S. SADAR (NAGAON)
DIST. NAGAON
ASSAM


199: DIPU PAUL
 VILL- HOIBIRGAON
 RAILWAY COLONY
P.O. HOIBORGAON
P.S. HOIBORGAON

DIST. NAGAON
ASSAM


200: NITUL SONOWAL
 S/O ROMEN SONOWAL
VILL- ARIAMURIA
P.O. ARIAMURI
P.S. DHOLLA
DIST. TINSUKIA
ASSAM


201: SAIDUR RAHMAN CHOUDHURY
 S/O ABDUL MALIK CHOUDHURY
VILL- KARAI KANDI
P.O. KARAI KANDI
DIST. CACHAR
ASSAM


202: RAHMAN HUSSAIN
 S/O LT. KUTUB ALI
PO. PATHERKANDI
P.S. PATHERKANDI
DIST. KARIMGANJ
ASSAM
                                 Page No.# 38/46


203: SUJAN CHAKRABORTY
 S/O LT. AROBINDA CHAKRABORTY
VILL- MAZIGRAM
P.O. MAZIGRAM
P.S. AND DIST. KARIMGANJ
ASSAM


204: ASRAFUL HOQUE MAZUMDER
 S/O FAKAR UDDIN MAZUMDER
VILL- RANGAUTI PT.I

P.O. RANGAUTI
P.S. HAILAKANDI
DIST. HAILAKANDI.


205: ANANTA DAS
 S/OLT. SUTIRAM DAS
VILL- GHORMARA SATRA
P.O. GHORMARA
P.S. N. LAKHIPUR
DIST. LAKHIMPUR
ASSAM


206: ALTAB ALI
 S/O KERAMAT ALI
VILL AND P.O. MERAPANI
P.S. MERAPANI
DIST. GOLAGHAT
ASSAM


207: SAIFUL ISLAM
 S/O LT. NURUL ISLAM
VILL- BORIGAON
P.O. SOLMARI MIKIRGAON
P.S. MORIGAON

DIST. MORIGAON
ASSAM


208: BABUL ALI
 S/O AZAD ALI
VILL AND P.O. PATUKATA
                               Page No.# 39/46

P.S. MIKIR BHALA
DIST. MORIGAON


209: MUKUT KUMAR
 C/O TARANI KT. KUMAR
VILL- KHEHENI PARA
P.O. BEZARA
P.S. BAIHATA CHARIALI
DIST. KAMRUP
ASSAM


210: NAYAN JYOTI MALI
 S/O UDAY MALI
VILL AND P.O. BAIHATA
P.S. AND DIST. KAMRUP


211: JIBUR RAHMAN
 S/OLT. SAHABUDDIN
 VILL AND PO. BORBHETI
P.S. BHATADRABA
DIST. NAGAON


212: UJJAL DAS
 S/O CHANDRA DAS
VILL- CHENESELIMLRA
P.S. JAMUGURIHAT
DIST. SONITPUR


213: DIGANTA MILLIK

S/O LT. SIDHESWAR MILLIK
VILL- LANGTHAN KRAMASA GAON
P.O. DONGKAMUKAM
PO. BAITHALANGSO
DIST. KARBI ANGLONG
ASSAM


214: UTTAM DEBNATH
 S/O BRAJALAL DEBNATH
VIL- TINGRAI BENGALI GAON
P.O. AND P.S. MAKUM
DIST. TINSUKIA
                               Page No.# 40/46



215: GUNAMONI NATH
 C/O SONARAM NATH
VILL AND P.O. NATHUAGAON
DIST. MORIGAON
ASSAM


216: MUKTER HUSSAIN
 S/O MD. SIDDIK ALI
VILL AND P.O. SONARIGAON
P.S. DHING
DIST NAGAON
ASSAM


217: SURAJIT RABHA
 S/O BHABEN RABHA
VILL- KAYASTA PARA
P.O. AND P.S. RANGJULI
DIST. GOALPARA


218: BINANDA RABHA
 S/O BULENDRA RABHA
VILL- DAIRONG MADA PARA
P.O. KHARDANG
P.S. DUDHNOI
DIST. GOALPARA


219: SUIT TANTI
 S/O PURAN TANTI
VILL- BAR PATHER TEA ESTATE
P.O. AND P.S. BARPATHER
DIST. KARBI ANGLONG


220: MRIDUL SAIKIA
 S/O LT. CHANDRA SAIKIA
VILL- KARIYANI BAMUN GAON
P.O. PALASHANI
DIST. NAGAON
ASSAM


221: MIL HAQUE DEWAN
                             Page No.# 41/46

 S/OLT. HATEM ALI DEAWAN
VILL- KAIKUCHI
P.O. BHAIRAGURI
P.S. AND DIST. BARPETA


222: RAJU AHMED
 S/O MOKBUL HUSSAIN
VILL- BHULUKABARI
P.O. DHABALA PARA
P.S. AND DIST. BARPETA


223: NRIPEN CH. DAS
 S/O SRI PRAFULLA DAS
VILL- BARANGA BARI
P.S. KALAINGAON
P.O. KABIR ALI
DIST. UDALGURI


224: SARIFUL ISLAM
 S/O RAFIQUL ISLAM
VILL AND P.O. SONARI GAON
DIST. NAGAON


225: DHAJENDRA BASUMATARY
 S/O DHIRENDRA BASUMATARY
VILL- KALIASAATRA
P.O. DHAIGAON
P.S. DUDHNOI
DIST. GOALPARA
ASSAM


226: SHOILENDRA KAKOTI
 C/O BANGSHIRAM KAKOTI
VILL- KHUDRAPOLOHA
P.S. BAIHATA CHARIALI
DIST. KAMRUP
ASSAM


227: ABU TALEP HUSSAIN
 S/O ABDUL BAREK
VILL- KALJHAR
P.O. FAKIRAGRAM
                               Page No.# 42/46

P.S. FAKIRAGRAM
DIST. KOKRAJHAR
ASSAM


228: DIPAK SAIKIA
 S/OLT. LAKHIRAM SAIKIA
VILL- AMANI
P.O. BORHAMPUR
P.S. NAGAON (SADAR)
DIST. NAGAON
ASSAM


229: JITUMONI KAKOTI
 S/O PREMESWAR KAKATI
VILL- PACHIM SALMARA
P.O. PHULAGURI
P.S. RAHA
DIST. NAGAON



230: MANORANJAN MEDI
 S/O BIPIN CH. MEDI
VILL-KAYANTOL
P.O. HALOGAON
P.S. SUALKUCHI
DIST. KAMRUP
ASSAM


231: GOPAL MALI
 S/O LT. ARABINDA MALI
VILL AND P.O. RANGAMATI
P.S. PALASBARI
DIST. KAMRUP
ASSAM


232: AMIYA TALUKDAR
 S/O LT. DADHI RAM TALUKDAR
VILL AND P.O. BHOUKAMAI
P.S. PATACHARKUCHI
DIST. BARPETA
ASSAM
                                                    Page No.# 43/46

233: BIPUL DEKA
 C/O KHARGESWAR DEKA
VILL- BARHAZARA GAON
P.O. BEZERA
P.S. BAIHATA CHARIALI
DIST. KAMRUP
ASSAM


234: KAMALESWAR DAS
 C/O BUDDIRAM DAS
VILL- SHINGARA
P.S. KAMALPUR
DIST. KAMRUP
ASSAM


235: RAJU DHAR
 S/O NIKHIL CH. DHAR
VILL- KALACHERRA
P.O. AND P.S. BAZARICHERRA
DIST. KARIMGANJ
ASSAM


236: HITESWAR KALITA
 S/O MAHANANDA KALITA
VILL- GELPEZAR
P.O. NAHERBARI
P.S. BARAMA
DIST. NALBARI
ASSAM


237: PRANAB KALITA
 S/O RAHESWAR KALITA
VILL- DAKHALAI
P.O. SIMILIA TARABARI
P.S. BOKO
DIST. KAMRUP
ASSA

VERSUS

1:THE STATE OF ASSAM AND 3 ORS.
REP. BY THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM
(DEPARTMENT OF HOME), DISPUR, GUWAHATI-6, ASSAM
                                                                  Page No.# 44/46

            2:THE DIRECTOR GENERAL OF POLICE
            ASSAM HEADQUARTERS

            ULUBARI
            GUWAHATI
            ASSAM


            3:THE DEPUTY INSPECTOR GENERAL OF POLICE (A)
            ASSAM
             ULUBARI
             GUWAHATI.


            4:CHAIRMAN
             STATE LEVEL POLICE RECRUITMENT BOARD

             ASSAM
             REHABARI
             GUWAHATI - 781008

Advocate for the Petitioner   : MR. J LASKAR

Advocate for the Respondent : GA, ASSAM




             Linked Case : WP(C) 1137/2018

            1:DILWAR HUSSAIN LASKAR
             S/O. LT. ASAB ALI LASKAR
             6TH ASSAM POLICE BATTALION
             KATHAL
             SILCHAR
             DIST. CACHAR
            ASSAM


             VERSUS

             1:THE STATE OF ASSAM AND 3 ORS.
             REP. BY THE COMM. AND SECY. TO THE GOVT. OF ASSAM
             DEPTT. OF HOME
             DISPUR
             GHY.
                                                                                 Page No.# 45/46


             2:THE DIRECTOR GENERAL OF POLICE
             ASSAM POLICE HEADQUARTER
             ULUBARI
             GUWAHATI
             ASSAM

             3:THE DY. INSPECTOR GENERAL OF POLICE (A)
             ASSAM.

             4:THE COMMANDANT
             6TH AP BATTALION KATHAL
             SILCHAR
             ASSAM.

             Advocate for the Petitioner : MR M J QUADIR
             Advocate for the Respondent : GA
             ASSAM



                                    BEFORE
                    HONOURABLE MR. JUSTICE N. KOTISWAR SINGH

                                           ORDER

Date : 12-02-2019 Heard Mr. F. Z. Mazumder, learned counsel for the petitioner in WP(C) 6255/2018 as well as Mr. K. Misra, learned counsel in WP(C) 1137/2018. Also heard Mr. D. Nath, learned Additional Senior Govt. Advocate for the State.

2) In both these petitions, the petitioners are claiming for converting their service in the armed branch of constabulatory to the unarmed branch.

3) In the course of hearing, it has been submitted by the petitioners that if a direction is issued to the State respondents to consider converting the petitioners who are constables (armed branch) as constables (unarmed branch) against exiting vacancies, as indicated in Annexure-E, which according to the petitioner are available on the official website of Assam Police, they would be satisfied for the time being.

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4) Mr. D. Nath, learned Additional Senior Govt. Advocate also submits that if the petitioners submit representation for converting from armed branch to unarmed branch constables, the authorities will look into their grievance by keeping into consideration all the relevant factors and rules in this regard, provided vacancies exist.

5) Learned counsel for the petitioners has submitted on the strength of Annexure-E, a copy of which is annexed to the affidavit filed on 28.11.2018, that the sanctioned strength of the post of constables (unarmed branch) is indicated to be 14426 and the actual present strength is 12283, thus there are vacancies to the extent of 2243.

6) It has been submitted that as per the impugned advertisement, the authorities are proposing to fill up only 1851 vacancies in the cadre of constable (unarmed branch) and as such there are more than 300 vacancies still left which could be considered for conversion of the present petitioners to the posts of constable (unarmed branch).

7) In that view of the matter, the present petition is disposed of with the direction to the respondent authority to examine the representation of the petitioners which they may submit again, if not already submitted, for converting from constables (armed branch) to constables (unarmed branch) as referred by the petitioner above, against existing vacancies, if any, by taking into consideration all the relevant factors, by passing a speaking order in this regard, which exercise shall be undertaken within a period of two months from the date of receipt of the representation along with a certified copy of this Order.

8)              The present petitions stand disposed of, accordingly.




                                                                        JUDGE



Comparing Assistant