Gauhati High Court
Alok Sarkar And 236 Ors vs The State Of Assam And 3 Ors on 12 February, 2019
Author: N. Kotiswar Singh
Bench: N. Kotiswar Singh
Page No.# 1/46
GAHC010195812018
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C) 6255/2018
1:ALOK SARKAR AND 236 ORS.
S/O RANJIT SARKAR
VILL- SUBASH NAGAR,
P.O. AMBICAPATTY
P.S. SILCHAR
DIST. CACHAR, ASSAM
2: BISWAJIT BORAH
S/O PUSPA BORAH
VILL- STATION ROAD
JOYPUR
P.O. SOOTIA
DIST BISWANATH
ASSAM
3: RUKON AHMED BARBHUIYA
S/O HAZI NURUL HAQUE BARBHUIYA
P.O. BHAKATPUR
P.S. SILCHAR SADAR
4: DIPAK TERON
S/O LT. LAKHIRAN TERON
VILL- SINDHISAR
P.O. AMLIGHAT
P.S. JAGIROAD
DIST. MORIGAON
ASSAM
5: SHARIFUL ISLAM
Page No.# 2/46
S/O MD. NURUL ISLAM
VILL AND P.O. BATAMARI
DIST.NAGAON
ASSAM
6: MOHENDRA SHARMA
S/O MR. JAPULAL SHARMA
VILL- DILLAL
P.O. DILLAL
P.S. DILLAL
DIST. KARBI ANGLONG
ASSAM
7: AKTAR HUSSAIN
S/O SIDDIK ALI
VILL- SONARIGAON
P.O. SONARIGAON
P.S. DHING
DIST. NAGAON
ASSAM
8: MALIKUDDIN AHMED
S/O MASLEM ALI
VILL- BHAKUATEPA
P.O. RAULY
P.S. SARTHEBARI
DIST. BARPETA
ASSAM
9: RASHID KHAN
S/O MD. ALI AKBAR
VILL- B SINGIMARI
P.O. SINGIMARI
P.S. RUPAHI HAT
DIST. NAGAON
ASSAM
10: SHISIR RANJAN DAS
S/O SAILENDRA CH. DAS
VILL- PATHARIGRAM
P.O. RAJANOGAR
P.S. SILCHAR
PIN - 788026
Page No.# 3/46
DIST. CACHAR
ASSAM
11: RONENDU NATH
VILL- NORTHKALACHUP
P.O. AND P.S. RAMKRISHNANAGAR
DIST. KARIMGANJ
ASSAM
12: BISWAJIT MALAKAR
S/O SUKHOMOY MALAKAR
VILL AND P.O. LALA BAZAR
P.S. LALA BAZAR
DIST. HAILAKANDI
13: BAPPI SINGHA
S/O BINOD SINGHA
VILL- BETIRGRAM
P.O. BEKIRPAR
P.S. DHOLAI
DIST. CACHAR
ASSAM
14: AJIT TRIPURA
VILL- KOJIMGANJ
P.O. ESABEEL
P.S. PATHARKANDI
DIST. KARIMGANJ
ASSAM
15: RINKU GHOSH
VILL- BERABAK
P.O. SALECHAPRA
P.S. SILCHAR
DIST. CACHAR
ASSAM
16: KAMRUL ISLAM CHOUDHURY
S/OLT. ABDUL JALIL CHOUDHURY
VILL- GANGPAR DHUMKOR PT.IV
P.O. LAKHIRBOND
Page No.# 4/46
P.S. HAILAKANDI
DIST. HAILAKANDI
ASSAM
17: SAJAL DEB
S/O ATUL CH. DEB
VILL- NIT CAMPUS
P.O. NIT SILCHAR
P.S. SILCHAR
DIST. CACHAR
ASSAM
18: AWLADH HUSSAIN LASKAR
S/O ABDUL KHALIQUE LASKAR
VILL- NIMAICHANDPUR
P.O. NIMAICHANDPUR
P.S. LALA
DIST. HAILAKANDI
ASSAM
19: ABDUL AHAD
S/O MATIUR RAHMAN
VILL- BISHKUT
P.O. AYLABARI
P.S. AND DIST. KARIMGANJ
ASSAM
20: MASHUK BAHAR LASKAR
S/O BASHIR UDDIN LASKAR
VILL- NISCHINTAPUR
P.O. RAJNAGAR
P.S. SILCHAR
DIST. CACHAR
ASSAM
21: AKBAR HUSSAIN
VILL AND P.O. JURBARI
P.S. PATHARKANDI
DIST. KARIMGANJ
ASSAM
22: EKBAL AHMED TAPADAR
Page No.# 5/46
VILL- KAMRANGI
P.O. MARJATKANDI
P.S. BADARPUR
DIST. KARIMGANJ
ASSAM
23: BAPAN AHMED LASKAR
VILL- RAMNAGAR
P.O. TARAPUR (KHELMA)
P.S. SILCHAR
DIST. CACHAR
ASSAM
24: NAZIR AHMED
VILL- CHIRIPAR
P.O. MONIPUR PT.II
P.S. LAKNIPPUR
DIST. CACHAR
ASSAM
25: RAMJAN UDDIN LASKAR
VILL- RAMNAGAR (TARAPUR)
P.O. TARAPUR (KHELMA)
P.S. SILCHAR
DIST. CACHAR
ASSAM
26: MOHIT ALOM BARBHUIYA
VILL- RAMNAGAR
TARAPUR
P.O. TARAPUR
P.S. SILCHAR
DIST. CACHAR
ASSAM
27: ABHIJIT DAS
S/O AJIT KUMAR DAS
VILL- RAKHAL KHALER PAR
P.O. RAKHAL KHALER PAR
P.S. SILCHAR
DIST. CACHAR
ASSAM
Page No.# 6/46
28: RAJESH KAIRI
S/O LT. RAMDHAN KAIRI
VILL AN DP.O. ATHAROTILLA
P.S. DHOLAI
DIST. CACHAR
ASSAM
29: FAIZUL ISLAM
S/O BADRUL ISLAM
VILL- HATIKHALI (KALAZAR)
P.O. AND P.S. MURAZAR
DIST. HOJAI
ASSAM
30: MANIK RATAN ROY
VILL- RANGPUR PT.IV
P.O. RANGPUR
P.S. SILCHAR
DIST. CACHAR
ASSAM
31: SAHAJAN UDDIN LASKAR
S/O INTIAZ UDDIN LASKAR
VILL- BHAKATPUR (KATHAL ROAD)
P.O. BHAKATPUR P.S. SILCHAR
PIN - 788005
DIST. CACHAR
ASSAM
32: RIAZ UDDIN LASKAR
S/O SAFIUR RAHMAN LASKAR
VILL- DAKHIN MOHANPUR PT.V
P.O. KACHUDHARAM
DIST. CACHAR
ASSAM
33: KUTUB UDDIN LASKAR
S/O LT. SYAR ALI LASKAR
Page No.# 7/46
VILL- SONABARIGHAT PT.II
P.O. SONABARIGHAT
P.S. SILCHAR
DIST. CACHAR
ASSAM
34: KISHORE DAS
S/O KANTI BHUSAN DAS
ADDRESS- BANGABAZAR
P.O. KANILSAIL
P.S. BADARPUR
DIST. KARIMGANJ
ASSAM
35: SATYAJIT CHOUDHURY
S/O SUDIP CHOUDHURY
ADDRESS- RAMNAGAR RESIDENTIAL DEVELOPMENT COMPLEX
P.O. RAMNAGAR
P.S. SILCHAR
DIST. CACHAR
ASSAM
36: NAKIB UDDIN BARBHUIYA
S/O RAJAB ALI BARBHUIYA
VILL- DUDPATIL P.T.IV (AFAR)
P.O. MASUGHAT
P.S. SILCHAR
DIST. CACHAR
ASSAM
37: KAUSHIK DAS
S/O KUMARESH DAS
VILL- JAIFARPUR
P.O. JAIFARPUR
P.S. SILCHAR
DIST. CACHAR
ASSAM
38: SALIM UDDIN BARBHUIYA
S/O TUNU MIA BARBHUIYA
VILL- UJANGRAM
Page No.# 8/46
P.O. ARUNACHAL
P.S. SILCHAR
DIST. CACHAR
ASSAM
39: CHARAN SINGH SWARGIARG
S/O LT. BHAGIRAM SWARGIARG
VILL- GOMURA
P.O. BHALAGUNG
P.S. PATACHAR KUCHI
DIST. BARPETA
ASSAM
40: AHAMEDUL HOQUE BARBHUIYA
S/O MOINUL HOQUE BARBHUIYA
VILL- GOSSAIPUR PT.II
P.O. GOSSAIPUR PT.II
P.S. UDHARBOND
DIST. CACHAR
ASSAM
PIN - 788030.
41: SADUR ROHMAN
S/O HABIB ALI
VILL- MAIZDIHI
P.O. SETTLEMENT
P.S. AND DIST. KARIMGANJ
ASSAM
42: ROBIN DAS
VILL- BIJOYNAGAR
P.O. AND P.S. RATABARI
DIST. KARIMGANJ
ASSAM
43: EKRAM ULLAH KHAN
S/O SIFAT ULLAH KHAN
VILL- BHAIRAB NAGAR
P.O. KRISHNAPUR
P.S. SILCHAR
DIST. CACHAR
Page No.# 9/46
ASSAM
44: BILAL UDDIN BARBHUIYA
S/O SAIF UDDIN BARBHUIYA
VILL- HATIRHAR PT.II
P.O. SRIKONA
P.S. SILCHAR
DIST. CACHAR
ASSAM
45: REAJAUL HOQUE
S/O AKMAL ALI
VILL AND P.O. MADAN MOHAN
DIST. KARIMGANJ
46: SABIR AHMED CHOUDHURY
VILL- KAZIDHAHAR PT.I
P.O. KAZIDAHAHAR
P.S. SONAI
DIST. CACHAR
ASSAM
47: SHASHIDHAR BIN
VILL- BIDYA NAGAR TE.E.
P.O. BIDYA NAGAR
P.S. RAMKRISHNA NAGAR
DIST. KARIMGANJ
ASSAM
48: SUMON ROY
VILL- RATABARI
P.O. BARUALA
P.S. RATABARI
DIST. KARIMGANJ
ASSAM
49: DIPANKAR BARMAN
S/O PIYARI MOHAN BARMAN
VILL- BILAIPUR
P.O. PRATAPPUR
P.S. LALA
Page No.# 10/46
DIST. HAILAKANDI
ASSAM
50: BISHNU DAS
S/O HARANDRA CH. DAS
VILL AND P.O. KATIGORAH
P.S. KATIGORAH
DIST. CACHAR
ASSAM
51: ABDUL HASIB
VILL- NORTH KANDIGRAM
P.O. MALUA
P.S. BADARPUR
DIST. KARIMGANJ
ASSAM
52: KABIR AHMED
VILL- KHADIMAN
P.O. BADARPURGHAT
P.S. BADARPUR
DIST. KARIMGANJ
ASSAM
53: JAHIRUL HUDA LASKAR
S/OLT. ATAUR RAHMAN LASKAR
VILL- NISHANTAPUR
P.O. RAJNAGAR
P.S. SILCHAR
DIST. CACHAR
ASSAM
54: SHAMIM AHMED
S/O ABDUS SUKUR
VILL- ISMOTI
P.O. BARAIGRAM
P.S. PATHARKANDI
DIST. KARIMGANJ
ASSAM
55: FIRUJ BARMAN
C/O PHONI BH. BARMAN
Page No.# 11/46
VILL AND P.O. JIBANGRAM
P.S. DHOLAI
DIST. CACHAR
ASSAM
56: TAHIR AHMED KHAN
VILL- EAST TANGIBARI
P.O. AND P.S. RATABARI
DIST. KARIMGANJ
ASSAM
57: SEEMANTA BORAH
S/O SUREN SUT
VILL- MILANPUR
P.S. MANGALDAI
P.S. MANGALDAI
DIST. DARRANG
ASSAM
58: KAMAL KR. ROY
S/O HARI CHARAN ROY
VILL- NIZSHALDAH
P.O. SARTHEBARI
DIST. BARPETA
ASSAM
59: JITUMONI DEKA
S/O LOTESWAR DEKAVILL- KAIHORA
P.O. PATIDARRANG
P.S. MANGALDAI
DIST. DARRANG
ASSAM
60: SAIDUR ISLAM
S/O AKTAR ALI
VILL- JANGALPARA
P.O. JANGALPARA
DIST. DARRANG
ASSAM
61: HITENDRA DAS
S/O MOHAN CH. DAS
Page No.# 12/46
VILL- KATHPORI
P.O. MANGALDAI
P.S. MANGALDAI
DIST. DARRANG
ASSAM
62: JAHIR UDDIN CHOUDHURY
S/O LT. RAMIJ UDDIN CHOUDHURY
VILL- DILKUSH BASTI
P.O. DILKUSH T.E.
P.S. LAKHIPUR
DIST. CACHAR
ASSAM
63: BIDYUT DEKA
S/O B. DEKA
VILL- KHASRONHOLI
P.O. CHENGAPOTHER
P.S. KOLIGAON
DIST. UDALGURI
ASSAM
64: JIBESH KR. BARUAH
S/O MADHAB CH. BARMAN
VILL- JHARGAON
P.O. JALJALI
P.S. MANGALDAI
DIST. DARRANG
ASSAM
65: NARHARI RAY
VILL- PACHIM ANKORBARI
P.O. KAJAL GAON
P.S. DHALIGAON
DIST. CHIRANG
66: ADILUR RAHMAN
S/O ABDUL MOTALIB
VILL- PACHIM SINGIMARI
P.O. SINGIMARI
P.S. RUPAHI HAT
DIST. NAGAON
ASSAM
Page No.# 13/46
67: BISWA JYOTI HAZARIKA
C/O SIBA RAM HAZARIKA
P.O. MANGALDOI
P.S. MANGALDOI
DIST. DARRANG
ASSAM
68: ABDUL MANNAN
S/O MD. SHAJAHAN ALI
VILL- SOWARI PAITARI
PO. JOYBHUM
P.S. BAGUAN
DIST. GOALPARA
ASSAM
69: ACHYUT KONWAR
S/O BHUSHAN KONWAR
VILL- MAZGAON
PO. PAHUMARA
P.S. NORTH LAKHIMPUR
DIST.LAKHIMPUR
ASSAM
70: HAMIDUR ISLAM
S/O MD. SHAMSUL ISLAM
VILL- KHOLABAMAHA
P.O. KHOLABAMUHA
P.S. TARABARI
DIST. BARPETA
ASSAM
71: ABDUL AWAL AHAMED
S/O MD. FAZLUL HAQUE
VILL- PACHIM MOIRABARI
P.O. MOINBARI
P.S. BAGBOR
DIST. BARPETA
ASSAM
72: UTTAM KR HALDER
S/O AMAR CH. HALDER
Page No.# 14/46
VILL- MADAI KHALI
P.O. ASHARIKANDI
P.S. GAURIPUR
DIST. DHUBRI
ASSAM
73: WAHIDUR RAHMAN
S/O MD. NUR ISLAMUDDIN
VILL- KAHOM
P.O. SORUPETA
P.S. BARPETA
DIST. BARPETA
ASSAM
74: BHABAJIT DEKA
S/O SRI TARAK CH. DEKA
VILL- PALLA SATRA
P.O SARTHEBARI
P.S. SARTHEBARI
DIST. BARPEA
ASSAM
75: SAFIYAR RAHMAN
S/O A RAZZAQUE BAPARI
VILL- SOWARI POITARI
P.O. BOGUAN
P.S. JOYBHUM
DIST. GOALPARA
ASSAM
76: DEBABROTA MIRI
S/O LT. CHANDRA MIRI
VILL- NO. BONGAL MORA
P.O. ISLAMGAON
P.S. BIHPURIA
DIST. LAKHIMPUR
ASSAM
77: FARAJ ALI
S/O LT. INSER ALI
VILL- JUGIPARA
P.O. BATABARI
P.S. DHULA
Page No.# 15/46
DIST. DARRANG
ASSAM
78: DEEPJYOTI SALOI
S/O LT. CHARESWAR SALOI
VILL- LEZA
P.O. BARUAJANI
P.S. KAMALPUR
DIST. KAMRUP
ASSAM
79: MAKIBBUDDIN AHMED
S/O MAIZUDDIN AHMED
VILL- SANTIPARA
W/NO. 1
P.O. MANGALDAI
P.S. MANGALDAI
DIST. DARRANG
ASSAM
80: RUPAK CHEKANIDHARA
S/O LT. MAHURAM CHEKANIDHARA
VILL- CHARAIDOLONI
P.O.MADHABPUR
P.S. BIHUPURIA
DIST. LAKHIMPUR
ASSAM
81: MONAJIR ALAM
S/O IKRAMUL MAZID
VILL- NO. 2 CHANGAPARA
P.O. DIGHIRPAR
P.S. SIPAJHAR
DIST. DARRANG
ASSAM
82: BIMAL RABHA
S/OLT. PUBARAM RABHA
VILL- SANCHUBARI
P.O. BINDUKURI
P.S. TEZPUR
DIST. SONITPUR
Page No.# 16/46
ASSAM
83: MD. IKRAMUL ISLAM
S/O MD. FAIZUDDIN AHAMED
VILL- ADHIKARI
P.O. RAJGHAT
P.S. MANGALDAI
DIST. DARRANG
ASSAM
84: ARUP DEKA
S/O PRAFULLA DEKA
VILL- NIZ DALGAON
P.O. DALGAON
P.S. DALGAON
DIST. DARRANG
ASSAM
85: NAZRUL ISLAM (II)
S/O MD. AFAZUDDIN AHMED
VILL- ATA
P.O. SARUPETA
DIST. BARPETA
ASSAM
86: KESHAB DAS
S/O SRI JRITHESWAR DAS
VILL- BHEBELI
P.O. NANADI
P.S. GOGAMUKH
DIST. DHEMAJI
ASSAM
87: JAHIDUL ISLAM
S/O MD. RAHIM UDDIN
VILL- NORTH BARPETA
P.O. SUMKUCHI
P.S. BARPETA
DIST. BARPETA
ASSAM
88: DIPANKAR NATH
Page No.# 17/46
S/O PURANDHAR NATH
VILL- DAKSHIN CHUBURI
P.O. SIPAJHAR
P.S. SIPAJHAR
DIST. DARRANG
ASSAM
89: SARANGA PATHAK
S/O RAJANI PATHAK
VILL- BARPETA
P.S. SARUPETIA
DIST. BARPETA
ASSAM
90: AYEN UDDIN
S/O MD. ISMAIL HUSSAIN
VILL- RAKHAYASHNI
P.O. RAKHAYASHNI
P.S. MORNOI
DIST. GOALPARA
ASSAM
91: GOBIN HAZARIKA
S/O NIREN HAZARIKA
VILL- KHANGIA GAON
P.O. TEKELA
P.S. POLIBOR
DIST. JORHAT
ASSAM
92: MANJIL HUSSAIN
S/O BORHAN ALI SIKDER
VILL- JOSHIHATI
P.O. BALABHITA
P.S. BORPETA ROAD
DIST. BORPETA
ASSAM
93: ABDUL WADUD
S/O MD. TALEB UDDIN AHMED
VILL- PACHIM KAHNAPARA
P.O. KAARI PUKHURI
Page No.# 18/46
P.S. DALGAON
DIST. DARRANG
ASSAM
94: SANJAY KR. NATH
S/O SUSHIL CH NATH
VILL- ALGAPUR PT.I
P.O. KALI BARI BAZAR
P.S. ALGAPUR
DIST. HAILAKANDI
ASSAM
95: NAZIR UDDIN
S/OLT. HIFZUR RAHMAN
VILL- PANIGHAT
P.O. DUHALIA
P.S. PATHARKANDI
DIST. KARIMGANJ
ASSAM
96: JAHIR HUSSAIN LASKAR
S/O JALAL UDDIN LASKAR
VILL AND P.O. MATIJURI
P.S. HAILAKANDI
DIST. HAILAKANDI
ASSAM
97: ANUPAM KR. DEKA
S/O M DEKA
VILL- MANGALDAI
P.O. MANGALDAI
P.S. MANGALDAI
DIST. DARRANG
ASSAM
98: NAZRUL ISLAM
S/O MD. K. ALI AHMED
VILL- LAKHIPARA
P.O. JOSTIPARA
P.S. BARPETA
DIST. BARPETA
ASSAM
Page No.# 19/46
99: SANKAR KUMBHAKAR
S/O UMESH DAS
VILL- BARMANKITI
PO. RAYPUR
P.S. PATHERKUCHI
DIST. BARPETA
ASSAM.
100: SAHIDUL ISLAM
S/O MD. HASAN ALI
VILL- BARKALIAJHAR
P.O. BYASPARA
P.S. SIPAJHAR
DIST. DARRANG
ASSAM
101: ANISUR RAHMAN
S/O ALI ABDUL HAQUE
VILL- AMBARI
P.O. AMBARI
P.S. ABHAYAPURI
DIST. BONGAIGAON
ASSAM
102: BASER ALI
S/O SAHAR ALI
VILL- NO. 1 SOUTH RANGAPANI
PO. BADLABAZAR
P.S. BOKO
DIST. KAMRUP (R)
ASSAM
103: NUMUZ ZAMAN
S/O FAJLUL HAQUE
VILL- LAMGLA
P.O. LAMGLA
P.S. BAGHBOR
DIST. BARPETA
ASSAM
104: ARUP DAS
Page No.# 20/46
S/O SITANGSHU MOHON DAS
VILL- MADHABPUR
P.O. KARICHERRA
P.S. RAMNATHPUR
DIST. HAILAKANDI
ASSAM.
105: HIMANGSHU KR NATH
C/O NABIN CH. NATH
VILL- SWETMODAR
P.O. BORDOULGURI
P.S. SIPAJHAR
DIST. DARRANG
ASSAM
106: RAKIBUL ISLAM
C/O JAFAR ALI
VILL- SALEKURA
P.O. JANIA
P.S. BARPETA
ASSAM
107: PRAKASH NATH
VILL- TIPLAI
P.S. SIMALITALA
P.O. TIPLAI
DIST. GOALPARA
ASSAM
108: RAJ ALI SINGH
VILL- DIPHU POLICE RESERVE
P.O. DIPHU
P.S. DIPHU
DIST. KARBI ANGLONG
ASSAM
109: PRADIP RONGPEE
VILL- GUMORIA
P.O. HAHARA
P.S. SONAPUR
DIST. KAMRUP
ASSAM
Page No.# 21/46
110: MRIDUL DAS
S/O M DAS
VILL- DUBI
P.O. DUBI
P.S. PATSARKUCHI
DIST. BARPETA
ASSAM
111: PANKAJ ROY
S/O PUTUL ROY
VILL- MATIKHOLA
PO.HOWRANGHAT
P.S. HOWRAGHAT
DIST. KARBI ANGLONG
ASSAM
112: PUSPANJOY PHONGLOSA
S/O FORONJAY PHONGLOSA
VILL- MATIKHOLA
P.O.HOWRAGHAT
P.S. HOWRAGHAT
DIST. KARBI ANGLONG
ASSAM
113: PANKAJ GOGOI
S/O PRABHAT GOGOI
VILL- CHARINGIA
P.O. PHULPANICHIGA
P.S. GAURISAGAR
DIST. SIVASAGAR
ASSAM
114: UJJAL BORA
S/O SRI DHANIRAM BORA
VILL- BEBEJIA
P.O. BEBEJIA
P.S. SADAR
DIST. NAGAON
ASSAM
115: TRIDIP JOYTI HAZARIKA
S/OLT. MAHENDRA HAZARIKA
Page No.# 22/46
VILL- MURAHANI
P.O. CHALCHALI
P.S. SAMUGURI
DIST. NAGAON
ASSAM
116: ANANDA DAS
S/O SRI MINARAM DAS
VILL- HATLAWKHOWA
P.O. NIZLAKHOWA
P.S. RUPAHIHAT
DIST. NAGAON
ASSAM
117: NIRAB GAYAN
S/OLT. RAMESH GAYAN
VILL- PADUMONI
P.O. PADUMONI
P.S. SAMAGURI
DIST. NAGAON
ASSAM
118: ABUBAKKAR SIDDIQUE
S/O HAZI ABDUL SHAHID
VILL- LATANI CHAPORI
P.O. KAWIMARI
P.S. RUPAHIHAT
DIST. NAGAON
ASSAM
119: BHAGABAN KALITA
VILL- PALARA
P.O. KAMALPUR
P.S. KHUDRA DIMU
120: NRIPEN SHARMA
VILL- BYASPARA
P.O. BYASPARA
P.S. SIPAJAR
DIST. DARRANG
ASSAM
Page No.# 23/46
121: HEMANTA DAS
VILL- LAKHIPUR HIRAPARA
P.O. LAKHIPUR
P.S. LAKHIPUR
DIST. GOALPARA
ASSAM
122: PANKAJ HANDIQUE
S/O DIMBESWAR HANDIQUE
VILL- GOROIMARI
P.O. TETONBARI
P.S. HOHPUR
DIST. SONITPUR
ASSAM
123: AJIT DEKA
S/O SRI MINARAM DEKA
VILL- DIMAGURI GAON
P.O. LAGIBHAKAT GAON
P.S. JAGIROAD
DIST. MORIGAON
ASSAM
124: MOSAHED ALI
S/O HANIFULLA HOQUE
VILL- KANAI CHUBA
P.O. HOWLY MOHANPUR
P.S. MANGALDAI
DIST. DARRANG
ASSAM
125: ALIM UDDIN LASKAR
S/O SOFIQUE UDDIN LASKAR
VILL- SALCHAPRA PT.II
P.O. SALCHAPRA
P.S. SILCHAR
DIST. CACHAR
ASSAM
126: SABUL HUSSAIN BARBHUIYA
C/O SAFIQUE UDDIN BARBHUIYA
VILL- RANGPUR PT.I
Page No.# 24/46
( ARKATIPUR)
P.O. NATUN DAYAPUR
P.S. SILCHAR SADAR
DIST. CACHAR
ASSAM
127: DILBAR HUSSAIN CHOUDHURY
S/O ROHIM UDDIN CHOUDHURY
VILL- LAMBI BASTI
P.O. BASKANDI
P.S. LAKHIPUR
DIST. CACHAR
ASSAM
128: ASAAD UDDIN
S/O KARAMAT ALI
VILL AND P.O. BAZARGHAT
P.S. RATABARI
DIST. KARIMGANJ
129: AKTAR HUSSAIN CHOUDHURY
S/OLT. SAHABUDDIN CHOUDHURY
VILL- BHOMRAGURI
P.O. BHOJKHOWA CHAPURI
P.S. TEZPUR
DIST. SONITPUR
ASSAM
130: SAIFUL BARI
S/O ABDUL GAFUR
VILL- ALISINGA URIAM GURI
P.O. PANCHMILE
P.S. TEZPUR
DIST. SONITPUR
ASSAM
131: MAZIBUR RAHMAN CHOUDHURY
VILL- ALICHINGA
P.O. AND P.S. TEZPUR
DIST. SONITPUR
ASSAM
Page No.# 25/46
132: KUNAL BORO
S/OLT. DILIP BORO
VILL- BAITHABHAGA
P.O. GHORAMARI
P.S. TEZPUR
DIST. SONITPUR
ASSAM
133: NANTU KR. NATH
S/OLT. NIROD CH. NATH
VILL- KALAIN (BHAIRABPUR PART-I)
P.O.KALAIN
P.S. KATIGORAH
DIST. CACHAR
ASSAM
134: GUNENDRA SAHARIA
C/O CHAMPAK SAHARIA
VILL- MENAPARA
P.O. MENAPARA
P.S.MANGALDAI
DIST. DARRANG
ASSAM
135: DURGAMONI HAZARIKA
S/O RATNA KANTA HAZARIKA
VILL- KUJISATRA
P.O. SILPUKURI
P.S. MIKIRBHETA
DIST. MORIGAON
ASSAM
136: UTTAM BORA
S/O SRI BOLORAM BORA
VILL- NONOI DEWRI GAON
P.O. NONOI
P.S. NAGAON (SADAR)
DIST. NAGAON
ASSAM
137: KUSHAL BORA
S/O LT. DABEN CH. BORA
Page No.# 26/46
VILL- NORTH HAIBORGAON
P.O. HAIBORGAON
P.S. SADAR
DIST.NAGAON
ASSAM
138: PRASANTA HAZARIKA
S/O NANDESWAR HAZARIKA
VILL- PHALENGI CHUK GAON
P.O. DIHINGIA
P.S. TITABOR
DIST. JORHAT
ASSAM
139: PURANJAN NATH
C/O PARESH NATH
VILL- GHATUBA GAON
P.S. AND P.O. THELAMARA
DIST. SONITPUR
ASSAM
140: PABAN KUMAR BORA
C/O BHABEN CHANDRA BORA
VILL- KALIBARI CHUK
P.S. AND P.S. TEZPUR
DIST. SONITPUR
ASSAM
141: RAMESH KUMAR BORA
C/O LT. B. BORA
VILL- SANTINAGAR
P.O. TEZPUR
P.S. TEZPUR
DIST. SONITPUR
ASSAM
142: RUSHON AHMED BARBHUIYA
S/O NURUL HAQUE BARBHUIYA
VIL- BHAKATPUR
P.S. SILCHAR
P.O. BHAKATPUR
DIST. CACHAR
ASSAM
Page No.# 27/46
143: SWAPAN GOALA
S/O BANGSHI PRASAD GOALA
VILL- DURGA BASTI
P.O. PALANG GHAT
P.S. DHOLAI
DIST. CACHAR
ASSAM
144: ABDUL GAFFAR KAZI
S/O MOINUL HAQUE KAZI
VILL- BAIRABNAGAR
P.O. KRISHNAPUR
P.S. SILCHAR
DIST. CACHAR
ASSAM.
145: RAHUL ISLAM
S/O LT. ABDUL HUSSAIN
VILL- MADAKATA
P.O. DHAPARGAON
P.S. RANGIA
DIST. KAMRUP
ASSAM
146: FIRUZ KHAN
S/O SARBESH KHAN
VILL- FULBARI
P.O. GUMAFUL BARI
P.S. TARABARI
DIST. BARPETA
ASSAM
147: MUJIBUR RAHMAN CHOUDHURY
S/OLT. HAMIDUR RAHMAN CHOUDHURY
VILL- JAROIL TOLA
P.O. JANJARBIL (DUNGRIPAR PT.II)
P.S. SONAI
DIST. CACHAR
ASSAM
Page No.# 28/46
148: BISTI BARO
S/O LAMEN BARO
VILL- KACHARI SOLMARI
P.O.KACHARI SOLMARI
P.S. RANGIA
DIST. KAMRUP
ASSAM
149: SAHAJAHAN BARBHUIYA
S/O RAHIMUDDIN BARBHUIYA
VILL- KAZIDHAR
P.O. KAZIDHAR
P.S. SONAI
DIST. CACHAR
ASSAM
150: HIMALAY SARMA
VILL- CHANGELIA PARA
P.O. AULACHOWAKE
P.S. MANGALDAI
DIST. DARRANG
ASSAM
151: PULAKJYOTI HAINARI
C/O ANURAM HAINARI
VILL- UHANI PATHAR BATABARI
P.S. RANGAPARA
DIST. SONITPUR
ASSAM
152: DEB RAJEN PAHADI
S/O SHRI MANIK PAHADI
VILL- HATIMARA
PO.O. TETONBARI
P.S. HELEM
DIST. SONITPUR
ASSAM
153: SAMARJYOTI DAS
S/O SRI MADAN DAS
VILL- SADALA
P.S. HAJO
Page No.# 29/46
DIST. KAMRUP
ASSAM
154: MANJESH CHOUDHURY
S/O SUBASH CH. CHOUDHURY
VILL- SALESALA
P.O. BONGARA
P.S. PALASBARI
DIST. KAMRUP
ASSAM
155: MUKESHAR RAHMAN
C/O MD. SAFIKAR RAHMAN
VILL- GOG
P.O. BARPALAHA
P.S. BAIHATA CHARIALI
DIST. KAMRUP
ASSAM
156: JABRUL HAQUE
S/O MD. NURUL ISLAM
VILL- SHALMAABURI
P.O. BECHAMARI
P.S. DHING
DIST. NAGAON
ASSAM
157: APURBA BHARALI
S/O SRI KULENDRA BHARALI
VILL- NAM DUMDUMIA
P.O. AND P.S. DHING
DIST. NAGAON
158: UTPAL BORAH
VILL- NORTH HAIBARGAON
P.O. HAIBARGAON
P.S. SADAR (NAGAON)
DIST.NAGAON
159: IKRAMUL HUSSAIN CHOUDHURY
Page No.# 30/46
S/O MD. CHAND MIYA
VILL- ROWMARI
P.O. ROWMARI BIL
P.S. DHING
DIST. NAGAON
ASSAM
160: RANJIT BORAH
P.O. NAGAON
P.S. SADAR NAGAON)
DIST. NAGAON
ASSAM
161: WAHAB ALI
VILL- ROWAMARI
P.S. RUPAHI HAT
P.O. ROWMARI
DIST. NAGAON
ASSAM
162: ZAKIR HUSSAIN
S/O ABDUL HAMID
VILL- SIMULOATI
P.O. ALI TANGONI
P.S. JURIA
DIST. NAGAON
ASSAM
163: GULZAR HUSSAIN
VILL- BORMABIL
P.O. MUWAMARI
P.S. SAMAGURI
DIST. NAGAON
ASSAM
164: MIJANUR HAZARIKA
VILL- PALASHANI
P.S. SADAR (NAGAON)
P.O. PALASHANI
DIST. NAGAON
ASSAM
Page No.# 31/46
165: BIRJU YADAB
VILL- AMINGAON
KALIBARI
P.O. AMINGAON
P.S.NORTH GUWAHATI
DIST. KAMRUP
ASSAM
166: JEHIRUL ISLAM
S/O MD. HUSSAIN ALI
VILL- BOWAL-GURI
P.O. GOROIMARI
P.S. LAHARIGHAT
DIST.MORIGAON
ASSAM
167: ATUL CH. DAS
S/O MOHAN CH. DAS
VILL- BORCHILA
P.O. BORCHILA
P.S. MIKIERBHETA
DIST. MORIGAON
ASSAM
168: RUSHU TIRKEY
S/O BANDAN TIRKEY
VILL- ADLABASTI
P.S. BARBARI
DIST. BAKSA
ASSAM
169: JYOTIPRAKASH THAKURIA
S/O SRI BIMAL KR. THAKURIA
VILL- BONGARA
P.O. BONGARA
P.S. PALASHBARI
DIST.KAMRUP
ASSAM
170: BIJU HAZARIKA
S/OLT. GHAIN CH. HAZARIKA
VILL- TETLISARA
Page No.# 32/46
P.O. TETLISARA
P.S. KAMPUR
DIST. NAGAON
ASSAM
171: PARAG CHOUDHURY
S/O NANDI NATH CHOUDHURY
VILL- SARAIGHAT
P.O. DUUNICHOWLD
P.S. BAIHATA CHARIALI
DIST. KAMRUP
ASSAM
172: ANKUR DEKA
C/O BITOPAN DEKA
VILL- DIMOW
P.S.NAGAON SADAR
DIST. NAGAON
ASSAM
173: RINTU MORAN
S/O LT. GONTIK MORAN
VILL- KULIPATAHAR
P.O. KACHIJAN CHARIALI
P.S. KAKOPOTHER
DIST. TINSUKIA
174: DIPAK MAHANTA
S/OLT. JUGAL MAHANTA
VILL- BOGIA SATRA
P.O.MELAMATI
P.S. TITABAOR
DIST. JORHAT
175: NOJIB UDDIN
S/O GIAS UDDIN
VILL- SHAGUN BAHI
P.O. SHAGUN BHAI
P.S. MOIRABARI
DIST. MORIGAON
ASSAM
Page No.# 33/46
176: MASHIQUL ISLAM
S/O ABDUL MALEQUE
VILL- MAKIRGAON
P.O. KATHAGURI
P.S. LAHORIGHAT
DIST.MORIGAON
ASSAM
177: ASHIM ROY
VILL- BORDOLI NAGAR
P.S. TINSUKIA
DIST. TINSUKIA
178: UMANANDA KNOWAR
S/O LT. ANIL KNOWAR
VILL- 2 NO. TAL PATHER
P.O. TAL PATHER
DIST. TINSUKIA
179: ZAHANGIR ALOM
S/O MD. KUDDUS ALI
VILL- GARAMATIKHOWA
P.O. BORGHAT
P.S. RUPAHI HAT
DIST.NAGAON
ASSAM
180: SANDI BASUMATARI
S/O BALARAM BASUMATARI
VILL- DHUPGURIGAON
P.O. LANGHIN TINIALI
P.S. HOWRAGHAT
DIST.KARBI ANGLONG
ASSAM
181: SANJIB KR. BRAHMA
S/O SRI SATYANDERA NATH BRAHMA
VILL- MENSING ENGTI GAON
P.O. HIDIPI
DIST. KARBI ANGLONG.
Page No.# 34/46
182: RANJAN PATHAK
S/O TUWARAM PATHAK
VILL- KALIBARI DA-GAON
P.O. TEZPUR
P.S. TEZPUR
DIST. SONIPTPUR
ASSAM
183: DEBAJIT BHUYAN
S/O LT. MOTIRAM BHUYAN
VIL- ATIGAON TINIALI
P.O. BANGALDHARA
DIST. MORIGAON
ASSAM
184: PARASH MONI BORAH
S/O DULAL CH. BORAH
VILL- RAJAGAON WARD NO. 1
P.O. MORIGAON
P.S. MORIGAON
DIST. MORIGAON
ASSAM
185: SONESWAR NATH
S/O JOYRAM NATH
VILL- BAGARIGURI
P.O. KUMURAGURI
P.S. MORIGOAN
DIST. MORIGAON
ASSAM
186: JIAUL HOQUE
S/O MD. JAMSEDUR RAHMAN
VILL- BORIGAON
P.O. NIZ- DANDUA
P.S. MORIGAON
DIST. MORIGAON
Page No.# 35/46
187: ANUP CHAKRABORTY
S/O AKHIL CHAKRABORTY
VILL- BARALIMARI
PO. BARALIMARI
DIST. MORIGAON
ASSAM
188: GULAP HUSSAIN
S/O ABDUL HASIM
VILL- KUPUR PARA
P.O. BOR-HOLLOW
P.S. BHURAGAON
DIST. MORIGAON
189: JUGAL BONIA
S/O ATUL BONIA
VILL- DIHINGSATRA
P.O. NORTH GUWAHATI
P.S.NORTH GUWAHATI
DIST. KAMRUP
ASSAM.
190: DIGANTA DAS
S/O SRI BEJI RAM DAS
VILL- GORIA CHAPORI
P.O. GARUMARA
P.S.PULIBOR
DIST. JORHAT
191: AMADUL HOQUE
S/O MD. ABDUL KADIR
VILL- SHALKATI PATHER
PO. SHALKATI PATHER
P.S. DHING
DIST. NAGAON
ASSAM
192: NAZIRUL HOQUE
S/OMD. SHAH ALI
VILL- SHOGUNBAHI
P.O. SHOGUNBHAI
Page No.# 36/46
P.S.MORIGAON
DIST. MORIGAON
ASSAM
193: JAMAL UDDIN
S/O ALTAB ALI
VILL- PACHIM SALPARA
P.S. RUPAHI HAT
DIST. NAGAON
ASSAM
194: RAJ SAIKAIA
S/O SIDDESWAR SAIKIA
VILL- SENECHOWA
P.O. SENECHOWA
P.S. SADAR (NAGAR)
DIST NAGAON
ASSAM
195: PULIN PANGING
S/OLT. CHANDRA KT. PANGIN
VILL- MAJORBAHI
P.O. DISANGMUKH
P.S. SIVASAGAR
DIST. SIVASAGAR
ASSAM
196: SUDARSHAN DAS
S/O SRI BHABAKANTA DAS
VILL- PAHUKATA PANIGAON
P.O. BARPANIGAON
P.S. SAMAGURI
DIST. NAGAON
ASSAM.
197: CHANDAN JYOTI SAIKIA
S/O SRIMANTA KR. SAIKIA
VILL- MILONPUR
P.O. NAGAON
Page No.# 37/46
P.S. SADAR (NAGAON)
DIST. NAGAON
ASSAM
198: RAJU SAIKIA
S/O SRI B SAIKIA
VILL- MAHLUR JURIA
P.O. PAJPATHARI
P.S. SADAR (NAGAON)
DIST. NAGAON
ASSAM
199: DIPU PAUL
VILL- HOIBIRGAON
RAILWAY COLONY
P.O. HOIBORGAON
P.S. HOIBORGAON
DIST. NAGAON
ASSAM
200: NITUL SONOWAL
S/O ROMEN SONOWAL
VILL- ARIAMURIA
P.O. ARIAMURI
P.S. DHOLLA
DIST. TINSUKIA
ASSAM
201: SAIDUR RAHMAN CHOUDHURY
S/O ABDUL MALIK CHOUDHURY
VILL- KARAI KANDI
P.O. KARAI KANDI
DIST. CACHAR
ASSAM
202: RAHMAN HUSSAIN
S/O LT. KUTUB ALI
PO. PATHERKANDI
P.S. PATHERKANDI
DIST. KARIMGANJ
ASSAM
Page No.# 38/46
203: SUJAN CHAKRABORTY
S/O LT. AROBINDA CHAKRABORTY
VILL- MAZIGRAM
P.O. MAZIGRAM
P.S. AND DIST. KARIMGANJ
ASSAM
204: ASRAFUL HOQUE MAZUMDER
S/O FAKAR UDDIN MAZUMDER
VILL- RANGAUTI PT.I
P.O. RANGAUTI
P.S. HAILAKANDI
DIST. HAILAKANDI.
205: ANANTA DAS
S/OLT. SUTIRAM DAS
VILL- GHORMARA SATRA
P.O. GHORMARA
P.S. N. LAKHIPUR
DIST. LAKHIMPUR
ASSAM
206: ALTAB ALI
S/O KERAMAT ALI
VILL AND P.O. MERAPANI
P.S. MERAPANI
DIST. GOLAGHAT
ASSAM
207: SAIFUL ISLAM
S/O LT. NURUL ISLAM
VILL- BORIGAON
P.O. SOLMARI MIKIRGAON
P.S. MORIGAON
DIST. MORIGAON
ASSAM
208: BABUL ALI
S/O AZAD ALI
VILL AND P.O. PATUKATA
Page No.# 39/46
P.S. MIKIR BHALA
DIST. MORIGAON
209: MUKUT KUMAR
C/O TARANI KT. KUMAR
VILL- KHEHENI PARA
P.O. BEZARA
P.S. BAIHATA CHARIALI
DIST. KAMRUP
ASSAM
210: NAYAN JYOTI MALI
S/O UDAY MALI
VILL AND P.O. BAIHATA
P.S. AND DIST. KAMRUP
211: JIBUR RAHMAN
S/OLT. SAHABUDDIN
VILL AND PO. BORBHETI
P.S. BHATADRABA
DIST. NAGAON
212: UJJAL DAS
S/O CHANDRA DAS
VILL- CHENESELIMLRA
P.S. JAMUGURIHAT
DIST. SONITPUR
213: DIGANTA MILLIK
S/O LT. SIDHESWAR MILLIK
VILL- LANGTHAN KRAMASA GAON
P.O. DONGKAMUKAM
PO. BAITHALANGSO
DIST. KARBI ANGLONG
ASSAM
214: UTTAM DEBNATH
S/O BRAJALAL DEBNATH
VIL- TINGRAI BENGALI GAON
P.O. AND P.S. MAKUM
DIST. TINSUKIA
Page No.# 40/46
215: GUNAMONI NATH
C/O SONARAM NATH
VILL AND P.O. NATHUAGAON
DIST. MORIGAON
ASSAM
216: MUKTER HUSSAIN
S/O MD. SIDDIK ALI
VILL AND P.O. SONARIGAON
P.S. DHING
DIST NAGAON
ASSAM
217: SURAJIT RABHA
S/O BHABEN RABHA
VILL- KAYASTA PARA
P.O. AND P.S. RANGJULI
DIST. GOALPARA
218: BINANDA RABHA
S/O BULENDRA RABHA
VILL- DAIRONG MADA PARA
P.O. KHARDANG
P.S. DUDHNOI
DIST. GOALPARA
219: SUIT TANTI
S/O PURAN TANTI
VILL- BAR PATHER TEA ESTATE
P.O. AND P.S. BARPATHER
DIST. KARBI ANGLONG
220: MRIDUL SAIKIA
S/O LT. CHANDRA SAIKIA
VILL- KARIYANI BAMUN GAON
P.O. PALASHANI
DIST. NAGAON
ASSAM
221: MIL HAQUE DEWAN
Page No.# 41/46
S/OLT. HATEM ALI DEAWAN
VILL- KAIKUCHI
P.O. BHAIRAGURI
P.S. AND DIST. BARPETA
222: RAJU AHMED
S/O MOKBUL HUSSAIN
VILL- BHULUKABARI
P.O. DHABALA PARA
P.S. AND DIST. BARPETA
223: NRIPEN CH. DAS
S/O SRI PRAFULLA DAS
VILL- BARANGA BARI
P.S. KALAINGAON
P.O. KABIR ALI
DIST. UDALGURI
224: SARIFUL ISLAM
S/O RAFIQUL ISLAM
VILL AND P.O. SONARI GAON
DIST. NAGAON
225: DHAJENDRA BASUMATARY
S/O DHIRENDRA BASUMATARY
VILL- KALIASAATRA
P.O. DHAIGAON
P.S. DUDHNOI
DIST. GOALPARA
ASSAM
226: SHOILENDRA KAKOTI
C/O BANGSHIRAM KAKOTI
VILL- KHUDRAPOLOHA
P.S. BAIHATA CHARIALI
DIST. KAMRUP
ASSAM
227: ABU TALEP HUSSAIN
S/O ABDUL BAREK
VILL- KALJHAR
P.O. FAKIRAGRAM
Page No.# 42/46
P.S. FAKIRAGRAM
DIST. KOKRAJHAR
ASSAM
228: DIPAK SAIKIA
S/OLT. LAKHIRAM SAIKIA
VILL- AMANI
P.O. BORHAMPUR
P.S. NAGAON (SADAR)
DIST. NAGAON
ASSAM
229: JITUMONI KAKOTI
S/O PREMESWAR KAKATI
VILL- PACHIM SALMARA
P.O. PHULAGURI
P.S. RAHA
DIST. NAGAON
230: MANORANJAN MEDI
S/O BIPIN CH. MEDI
VILL-KAYANTOL
P.O. HALOGAON
P.S. SUALKUCHI
DIST. KAMRUP
ASSAM
231: GOPAL MALI
S/O LT. ARABINDA MALI
VILL AND P.O. RANGAMATI
P.S. PALASBARI
DIST. KAMRUP
ASSAM
232: AMIYA TALUKDAR
S/O LT. DADHI RAM TALUKDAR
VILL AND P.O. BHOUKAMAI
P.S. PATACHARKUCHI
DIST. BARPETA
ASSAM
Page No.# 43/46
233: BIPUL DEKA
C/O KHARGESWAR DEKA
VILL- BARHAZARA GAON
P.O. BEZERA
P.S. BAIHATA CHARIALI
DIST. KAMRUP
ASSAM
234: KAMALESWAR DAS
C/O BUDDIRAM DAS
VILL- SHINGARA
P.S. KAMALPUR
DIST. KAMRUP
ASSAM
235: RAJU DHAR
S/O NIKHIL CH. DHAR
VILL- KALACHERRA
P.O. AND P.S. BAZARICHERRA
DIST. KARIMGANJ
ASSAM
236: HITESWAR KALITA
S/O MAHANANDA KALITA
VILL- GELPEZAR
P.O. NAHERBARI
P.S. BARAMA
DIST. NALBARI
ASSAM
237: PRANAB KALITA
S/O RAHESWAR KALITA
VILL- DAKHALAI
P.O. SIMILIA TARABARI
P.S. BOKO
DIST. KAMRUP
ASSA
VERSUS
1:THE STATE OF ASSAM AND 3 ORS.
REP. BY THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM
(DEPARTMENT OF HOME), DISPUR, GUWAHATI-6, ASSAM
Page No.# 44/46
2:THE DIRECTOR GENERAL OF POLICE
ASSAM HEADQUARTERS
ULUBARI
GUWAHATI
ASSAM
3:THE DEPUTY INSPECTOR GENERAL OF POLICE (A)
ASSAM
ULUBARI
GUWAHATI.
4:CHAIRMAN
STATE LEVEL POLICE RECRUITMENT BOARD
ASSAM
REHABARI
GUWAHATI - 781008
Advocate for the Petitioner : MR. J LASKAR
Advocate for the Respondent : GA, ASSAM
Linked Case : WP(C) 1137/2018
1:DILWAR HUSSAIN LASKAR
S/O. LT. ASAB ALI LASKAR
6TH ASSAM POLICE BATTALION
KATHAL
SILCHAR
DIST. CACHAR
ASSAM
VERSUS
1:THE STATE OF ASSAM AND 3 ORS.
REP. BY THE COMM. AND SECY. TO THE GOVT. OF ASSAM
DEPTT. OF HOME
DISPUR
GHY.
Page No.# 45/46
2:THE DIRECTOR GENERAL OF POLICE
ASSAM POLICE HEADQUARTER
ULUBARI
GUWAHATI
ASSAM
3:THE DY. INSPECTOR GENERAL OF POLICE (A)
ASSAM.
4:THE COMMANDANT
6TH AP BATTALION KATHAL
SILCHAR
ASSAM.
Advocate for the Petitioner : MR M J QUADIR
Advocate for the Respondent : GA
ASSAM
BEFORE
HONOURABLE MR. JUSTICE N. KOTISWAR SINGH
ORDER
Date : 12-02-2019 Heard Mr. F. Z. Mazumder, learned counsel for the petitioner in WP(C) 6255/2018 as well as Mr. K. Misra, learned counsel in WP(C) 1137/2018. Also heard Mr. D. Nath, learned Additional Senior Govt. Advocate for the State.
2) In both these petitions, the petitioners are claiming for converting their service in the armed branch of constabulatory to the unarmed branch.
3) In the course of hearing, it has been submitted by the petitioners that if a direction is issued to the State respondents to consider converting the petitioners who are constables (armed branch) as constables (unarmed branch) against exiting vacancies, as indicated in Annexure-E, which according to the petitioner are available on the official website of Assam Police, they would be satisfied for the time being.
Page No.# 46/46
4) Mr. D. Nath, learned Additional Senior Govt. Advocate also submits that if the petitioners submit representation for converting from armed branch to unarmed branch constables, the authorities will look into their grievance by keeping into consideration all the relevant factors and rules in this regard, provided vacancies exist.
5) Learned counsel for the petitioners has submitted on the strength of Annexure-E, a copy of which is annexed to the affidavit filed on 28.11.2018, that the sanctioned strength of the post of constables (unarmed branch) is indicated to be 14426 and the actual present strength is 12283, thus there are vacancies to the extent of 2243.
6) It has been submitted that as per the impugned advertisement, the authorities are proposing to fill up only 1851 vacancies in the cadre of constable (unarmed branch) and as such there are more than 300 vacancies still left which could be considered for conversion of the present petitioners to the posts of constable (unarmed branch).
7) In that view of the matter, the present petition is disposed of with the direction to the respondent authority to examine the representation of the petitioners which they may submit again, if not already submitted, for converting from constables (armed branch) to constables (unarmed branch) as referred by the petitioner above, against existing vacancies, if any, by taking into consideration all the relevant factors, by passing a speaking order in this regard, which exercise shall be undertaken within a period of two months from the date of receipt of the representation along with a certified copy of this Order.
8) The present petitions stand disposed of, accordingly.
JUDGE
Comparing Assistant