Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] State of Andhra Pradesh - Subsection Section 9(2) in The Andhra Pradesh And Madras (Alteration Of Boundaries) Act, 1959 (2)The term of office of the member elected to the Council of States in pursuance of this section shall expire on the 2nd day of April, 1962.The House of the People
