Section 11(2)(iii) in The Bihar Finance Service Rules, 1953
(iii)[ the names of two persons, as references, who know him in private life and are not his near relatives. A candidate must not file written testimonials of such persons and the reference furnished by him should not include College Professors or Principals unless they know the candidate at home;] [Substituted by Notification no. BFS/A-603/57C.T.-1949 F.T., dated 1.2.1958.]