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State of Uttar Pradesh - Section

Section 726 in Rules under the United Provinces Excise Act, 1910

726. Hours of attendance of excise officials.

- The hours of attendance of the inspectors posted to a distillery will be fixed by the Assistant Excise Commissioner. The Senior Inspector posted to the distillery will fix the hours of attendance for clerks and constables. Ordinarily each official will be on duty for a total period not exceeding eight hours a day.