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[Cites 0, Cited by 0] [Section 61] [Entire Act]

State of Punjab - Subsection

Section 61(4) in Punjab State Electricity Regulatory Commission (Conduct of Business) Regulations, 2002

(4)The provision of clauses (2) and (3) above or any action taken therein shall not, in any manner, prejudice the exercise of functions and powers of the Commission under any of the other provisions of the Act, the regulations and orders to be issued from time to time.