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[Cites 0, Cited by 0] [Section 20(2)] [Section 20] [Entire Act]

State of Tamilnadu - Subsection

Section 20(2)(e) in The Chennai City Corporation Building Rules, 1972

(e)Rails. - Stairs shall have walls or well secured balustrades or guards on both sides. Hand rails shall be placed not less than seventy five centimetres nor more than one metre above the nosing of the treads.