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Union of India - Section

Section 1910 in The Merchant Shipping (Continuous Discharge Certificates) Rules, 1960

1910.

G.S.R. 1557 dated 17th December, 1960. - In exercise of the powers conferred by Section 457 of the Merchant Shipping Act, 1958 (44 of 1958), the Central Government hereby makes the following rules, namely :-