Himachal Pradesh High Court
Mohan Lal Mehta vs State Of Himachal Pradesh And Others on 18 April, 2015
Bench: Mansoor Ahmad Mir, Tarlok Singh Chauhan
IN THE HIGH COURT OF HIMACHAL PRADESH,
SHIMLA
CWP No.2305 of 2015 a/w CWPs
No.2306, 2307, 2309, 2317, 2318
& 2319 of 2015.
.
Date of decision: 18.04.2015
1. CWP No.2305 of 2015.
Mohan Lal Mehta.
.....Petitioner.
Versus
State of Himachal Pradesh and others.
..... Respondents.
2. CWP No.2306 of 2015.
Ashish Kaushal.
.....Petitioner.
Versus
State of Himachal Pradesh and others.
..... Respondents.
3. CWP No.2307 of 2015.
Naresh Vij.
.....Petitioner.
Versus
State of Himachal Pradesh and others.
..... Respondents.
4. CWP No.2309 of 2015.
Naresh Kumar and another.
.....Petitioners.
Versus
State of Himachal Pradesh and others.
..... Respondents.
5. CWP No.2317 of 2015.
Sumitra Devi.
.....Petitioner.
Versus
State of Himachal Pradesh and others.
..... Respondents.
6. CWP No.2318 of 2015.
Parveen Kumar Sharma.
.....Petitioner.
Versus
State of Himachal Pradesh and others.
..... Respondents.
7. CWP No.2319 of 2015.
Sunil Kumar.
.....Petitioner.
Versus
State of Himachal Pradesh and others.
..... Respondents.
Coram:
The Hon'ble Mr. Justice Mansoor Ahmad Mir, Chief Justice
The Hon'ble Mr. Justice Tarlok Singh Chauhan, Judge
Whether approved for reporting?
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For the petitioner(s): M/s Vikrant Chandel, Sumeet Raj
Sharma, Raj Negi and C.S. Thakur,
Advocates, for the respective petitioners.
For the respondents: Mr. Shrawan Dogra, Advocate General
with Mr. Romesh Verma, Mr. Anup
.
Rattan, Additional Advocate Generals
and Mr. J.K. Verma, Deputy Advocate
General.
________________________________________________________________________________
Mansoor Ahmad Mir, Chief Justice (oral)
The judgment and order dated 5th August, 2014, passed in batch of writ petitions, the lead case of which is CWP No.7172 of 2010 shall govern these writ petitions also alongwith interim orders. Copy of that judgment/order shall form part of this judgment also.
2. The writ petitions stand disposed of alongwith pending applications, if any.
Copy dasti.
( Mansoor Ahmad Mir ) Chief Justice April 18, 2015 ( Tarlok Singh Chauhan ) Judge (Rajni/rkv) ::: Downloaded on - 15/04/2017 18:00:49 :::HCHP