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[Cites 0, Cited by 0] [Section 16(1)] [Section 16] [Entire Act]

State of Haryana - Subsection

Section 16(1)(c) in Haryana Gauvansh Sanrakshan and Gausamvardhan Act, 2015

(c)[ enter and search any premises used or intended to be used for the slaughter of cow and seize cow or beef and collect evidence from the spot including instruments and documents used or intended to be used regarding activities related to slaughter and export of cow or beef.] [Substituted by Haryana Act No. 36 of 2019, dated 31.10.2019]