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[Cites 0, Cited by 0] [Section 33(1)] [Section 33] [Entire Act]

State of Rajasthan - Subsection

Section 33(1)(i) in Rajasthan Madarsa Education Assistant Subordinate Service Rules, 2013

(i)he/she has worked on the post or higher post under the same Appointing Authority or would have so worked but for his deputation or training;