Supreme Court - Daily Orders
U.O.I vs Atma Singh on 8 July, 2014
p IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
REVIEW PETITION (CIVIL) NO. 911 OF 2014
IN
SPECIAL LEAVE PETITION (C) NO. 24683 OF 2013
Union of India and others ... Petition
ers
versus
Atma Singh and others ... Responde
nts
O R D E R
Delay condoned.
The present petition has been filed for review of order of this Court dated 29.07.2013 in SLP(C) No.24683 of 2013, which was dismissed, after hearing learned counsel for the petitioners.
Having carefully gone through the petition for review and the papers connected therewith, we are satisfied that no case for review of this Court’s o rder dated 29.07.2013 has been made out.
The review petition is, accordingly, dismissed.
............................................ .......J. (Jagdish Singh Khehar) ............................................ ........J. (Fakkir Mohamed Ibrahim Kalifulla) New Delhi;
July 8, 2014.
Signature Not Verified Digitally signed by Parveen Kumar Chawla Date: 2014.07.09 16:49:24 IST Reason: CHAMBER MATTER SECTION IVB S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS
R.P.(C) No. 911/2014 In SLP(C) No. 24683/2013 U.O.I & ORS Petitioner(s) VERSUS ATMA SINGH & ORS Respondent(s) (with appln. (s) for c/delay in filing review petition and stay and office report) Date : 08/07/2014 This petition was circulated today. CORAM:
HON’BLE MR. JUSTICE JAGDISH SINGH KHEHAR HON’BLE MR. JUSTICE FAKKIR MOHAMED IBRAHIM KALIFULLA For Petitioner(s) BY CIRCULATION For Respondent(s) UPON perusing papers the Court made the following O R D E R The review petition is dismissed.
(Parveen Kr. Chawla) (Phoolan Wati Arora) Court Master Assistant Registrar [signed order is placed on the file]