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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(24) in Jawaharlal Nehru Technological Universities Act, 2008

(24)"University College" means a college located in the University campus which is established or maintained by the University and provides courses of study qualifying students for admission to University examinations in accordance with the Regulations prescribed and includes colleges so located and established or maintained by the University immediately before the commencement of this Act.