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[Cites 0, Cited by 0] [Section 48] [Entire Act]

State of Rajasthan - Subsection

Section 48(2A) in The Rajasthan Minor Mineral Concession Rules, 1986

(2A)[ No person shall transport or store or cause to be transported or stored any mineral otherwise than in accordance with the provisions of these rules.] [Inserted by Rajasthan Gazette Extraordinary dated 28/01/2011]