Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Odisha - Section

Section 19 in The Orissa Glanders and Farcy Rules, 1941

19. Assistance of Magistrate.

- If an Inspector or a Veterinary Practitioner has reason to believe that the provisions of the Act will not be properly carried out in any case, such Inspector or Veterinary Practitioner may apply to the Magistrate for assistance.