Patna High Court - Orders
Purusottam Lal Arya vs Parmanand Kejriwal & Ors on 17 June, 2014
Author: Mungeshwar Sahoo
Bench: Mungeshwar Sahoo
Patna High Court FA No.525 of 1980 (20) dt.17-06-2014
IN THE HIGH COURT OF JUDICATURE AT PATNA
First Appeal No.525 of 1980
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Purusottam Lal Arya
.... .... Appellant/s
Versus
Ashok Kumar Kejriwal & Ors
.... .... Respondent/s
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Appearance :
For the Appellant/s : Mr. Shrinandan Pd.Singh
For the Respondent/s : Mr. Triloki Nath Maitini
Mr. Subodh Chandra Jha
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CORAM: HONOURABLE MR. JUSTICE MUNGESHWAR
SAHOO
ORAL ORDER
20 17-06-2014Learned counsel for the appellant submitted that for dismissal of the appeal against respondent nos.4 and 5, the whole appeal will not become incompetent.
Considering the submission of the learned counsel, it is directed that the incompetency matter shall be considered at the time of final hearing of the first appeal.
If the appeal is otherwise ready, the office shall list this first appeal under the heading 'For Hearing' after two weeks.
(Mungeshwar Sahoo, J) Harish/-
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