Allahabad High Court
Harsh Nath Lal Srivastava And Others vs The Managing Director U.P. Sahkari ... on 26 July, 2010
Author: Anil Kumar
Bench: Anil Kumar
Court No. - 26 Case :- WRIT - A No. - 16680 of 1997 Petitioner :- Harsh Nath Lal Srivastava And Others Respondent :- The Managing Director U.P. Sahkari Chini Mills And Another Petitioner Counsel :- V.B.L.Srivastava,R.J. Srivastava Respondent Counsel :- Sc Hon'ble Anil Kumar,J.
Case called out in the revised list. None appears on behalf of the petitioner to press the writ petition. I have heard the learned Standing Counsel for opposite parties and perused the record.
By means of the writ petition , the petitioner has challenged the impugned order of transfer.
Due to efflux of time , the present writ petition has now become infructuous. Accordingly the writ petition is dismissed as infructuous. Interim order , if any, stands vacated. Order Date :- 26.7.2010 dk/-