Allahabad High Court
Roadways Mazdoor Sabha, U.P. And ... vs State Of U.P. And Others on 10 May, 2010
Author: Prakash Krishna
Bench: Prakash Krishna
Court No. - 6 Case :- WRIT - C No. - 10522 of 2010 Petitioner :- Roadways Mazdoor Sabha, U.P. And Another Respondent :- State Of U.P. And Others Petitioner Counsel :- Narendra Singh,T.P. Singh Respondent Counsel :- C.S.C.,Bushra Maryam,Jamal Khan Hon'ble Prakash Krishna,J.
One counter affidavit, two rejoinder affidavits and one affidavit of service has been filed today may be taken on record. Heard Shri T.P.Singh along with Shri Narendra Singh, learned counsel for the petitioners and Shri K.P.Agrawal, learned senior counsel along with Ms.Bhushna Maryam for the respondents. Judgment reserved.
Orders on 20.5.2010.
Order Date :- 10.5.2010 IB