Rajasthan High Court - Jaipur
Rajasthan Technical University vs M/S Jmd Consultants on 25 November, 2019
Bench: Sabina, Abhay Chaturvedi
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
D.B. Special Appeal Writ No. 1048/2019
Rajasthan Technical University & Ors
----Appellant
Versus
M/s Jmd Consultants
----Respondent
Connected With D.B. Special Appeal Writ No. 1235/2019 S.C. Jain S/o Sh. P.l. Jain
----Appellant Versus M/s. JMD Consultants & Ors
----Respondent For Appellant(s) : Mr. Ashok Kumar Bhargava For Respondent(s) : Mr. Ganesh Gupta on behalf of Mr. Shailesh Prakash Sharma HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE ABHAY CHATURVEDI Order 25/11/2019 At the request of the learned counsel for the respondents, list again on 15.1.2020.
Learned counsel for the respondents has submitted that the contempt proceedings will not be pursued till the next date of hearing.
(ABHAY CHATURVEDI),J (SABINA),J Anil Makwana /33-34 (Downloaded on 27/11/2019 at 08:59:47 PM) Powered by TCPDF (www.tcpdf.org)