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Rajasthan High Court - Jaipur

Rajasthan Technical University vs M/S Jmd Consultants on 25 November, 2019

Bench: Sabina, Abhay Chaturvedi

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                     D.B. Special Appeal Writ No. 1048/2019

                                    Rajasthan Technical University & Ors
                                                                                                              ----Appellant
                                                                              Versus
                                    M/s Jmd Consultants
                                                                                                            ----Respondent

Connected With D.B. Special Appeal Writ No. 1235/2019 S.C. Jain S/o Sh. P.l. Jain

----Appellant Versus M/s. JMD Consultants & Ors

----Respondent For Appellant(s) : Mr. Ashok Kumar Bhargava For Respondent(s) : Mr. Ganesh Gupta on behalf of Mr. Shailesh Prakash Sharma HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE ABHAY CHATURVEDI Order 25/11/2019 At the request of the learned counsel for the respondents, list again on 15.1.2020.

Learned counsel for the respondents has submitted that the contempt proceedings will not be pursued till the next date of hearing.

(ABHAY CHATURVEDI),J (SABINA),J Anil Makwana /33-34 (Downloaded on 27/11/2019 at 08:59:47 PM) Powered by TCPDF (www.tcpdf.org)