Allahabad High Court
Shiv Prasad Kalsiya And Others vs The Cantonment Board Lucknow And ... on 30 July, 2010
Author: Raiiv Sharma
Bench: Raiiv Sharma
Court No. - 24 Case :- MISC. SINGLE No. - 2123 of 1992 Petitioner :- Shiv Prasad Kalsiya And Others Respondent :- The Cantonment Board Lucknow And Another Petitioner Counsel :- P.K. Khare Hon'ble Raiiv Sharma.J.
Sri P.K. Khare, learned Counsel for the petitioner submits that the sole petitioner has died.
Accordingly, the writ petition is dismissed as abated. Order Date :- 30.7.2010 Ajit/-