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Allahabad High Court

Shiv Prasad Kalsiya And Others vs The Cantonment Board Lucknow And ... on 30 July, 2010

Author: Raiiv Sharma

Bench: Raiiv Sharma

Court No. - 24

Case :- MISC. SINGLE No. - 2123 of 1992

Petitioner :- Shiv Prasad Kalsiya And Others

Respondent :- The Cantonment Board Lucknow And Another
Petitioner Counsel :- P.K. Khare

Hon'ble Raiiv Sharma.J.

Sri P.K. Khare, learned Counsel for the petitioner submits that the sole petitioner has died.

Accordingly, the writ petition is dismissed as abated. Order Date :- 30.7.2010 Ajit/-