Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14A] [Entire Act] Bengal Presidency - Subsection Section 14A(c) in The Bengal Patni Taluks Regulation, 1819 (c)a sum of money equal to five per cent, of the purchase money and in no case less than one rupee for payment to the purchaser.
