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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Rajasthan - Subsection

Section 6(2) in The Rajasthan Waqf Board (Election of Members) Rules, 1999

(2)The said notice shall be published in Rajasthan Gazette or in the newspaper having circulation in the State. The period of 7 days referred to in sub-rule (1) shall commence from the date of publication of the notice in the newspaper.