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State of Jharkhand - Section

Section 19 in Jharkhand Ancient Monuments and Archaeological Sites, Remains and Art Treasures Act, 2016

19. Power to acquire a protected area.

- If the State Government considers necessary for sake of protecting the monument/protected site/area, it may acquire such area under the provisions of the Land Acquisition Act, 1894 (I of 1894) in the interest of public purposes.