Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Bengal Presidency - Section Section 116 in The Calcutta Port Rules, 1943 116. Cleaning of boats or barges. - No boat or barge used for the carriage of petroleum shall pump out bilges(a)in the docks.(b)alongside any tug or bulk oil vessel.
