Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3A] [Entire Act] State of Jammu-Kashmir - Subsection Section 3A(1) in The Jammu and Kashmir Representation of the People Act, 1957 (1)The Commission shall associate with it five members of the Legislative Assembly to be nominated the Speaker, having due regard to the composition of the Assembly.
