Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4(3)] [Section 4] [Entire Act] State of Uttar Pradesh - Subsection Section 4(3)(4) in U.P. Housing and Development Board Regulations, 1982 4.2.2. Conditions of Planning - The service roads shall be so laid out that their use for thorough traffic is automatically discouraged.