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[Cites 0, Cited by 0] [Section 51] [Entire Act]

State of Bihar - Subsection

Section 51(a) in The Bihar Juvenile Justice (Care and Protection of Children) Rules, 2003

(a)recommending the panel of names to the Selection Committee for appointment of social workers for the Board, Chairperson and members of the Committee, district and city advisory boards under Rule 24;