Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 29(11)] [Section 29] [Entire Act] NCT Delhi - Subsection Section 29(11)(iii) in Delhi District Courts Establishment (Appointment & Conditions of Service) Rules, 2012 (iii)give a notice within ten days of the order or within such further time not