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[Cites 0, Cited by 0] [Section 165] [Entire Act]

State of Rajasthan - Subsection

Section 165(b) in The Rajasthan Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2009

(b)such warning signs and notices with regard to compressed air working shall include-
(i)the danger involved in such compressed air work;
(ii)fire and explosion hazard;
(iii)the emergency procedures for rescue from such danger or hazards.