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[Cites 0, Cited by 11] [Section 9] [Entire Act]

Union of India - Subsection

Section 9(f) in The Prevention Of Cruelty To Animals Act, 1960

(f)to take all such steps as the Board may think fit to ensure that unwanted animals are destroyed by local authorities, whenever it is necessary to do so, either instantaneously or after being rendered insensible to pain of suffering;