Section 9(16) in The Orissa Registration Rules, 1988
(16)Information in English forwarded in regard to copies of vernacular documents for other States;(i)Notices filed under the provisions of the Orissa Land Reforms Code -(ii)Statements in Form 37-G and Return in Form No. 3-H under Section 269-P of the Income Tax Act, 1961.(iii)Certificate issued under the Orissa Money Lenders Act.
