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[Cites 0, Cited by 0] [Section 10(1)] [Section 10] [Entire Act]

State of Andhra Pradesh - Subsection

Section 10(1)(d) in Andhra Pradesh Cotton Seeds (Regulation of Supply, Distribution, Sale and Fixation of Sale Price) Rules, 2007

(d)that prevention of commercial exploitation of such variety is necessary in the public interest to protect public order or public morality or human, animal and plant life and heath or to avoid serious-prejudice to the environment.