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State of West Bengal - Section

Section 308 in West Bengal Municipal Act, 1993

308. Power to close temporarily a road or part of a road for repairs or other public purpose.

- The Board of Councilors may close temporarily any public road or part of a public road for the purpose of repairing such road, or for the purpose of constructing any sewer, drain or bridge, or for any other purpose :Provided that the Board of Councilors shall provide reasonable means of access to persons occupying holdings adjacent to such road.