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Bombay High Court

Malegaon Municipal Corporation ... vs Ashish Agencies, A Proprietory Concern ... on 28 September, 2018

Author: S.J. Kathawalla

Bench: S.J. Kathawalla

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

ARB. APEAL U/S 37 OF ARB. & CONC. 96 NO. 3 OF 2016

 Malegaon Municipal Corporation Malegaon,            ....Appellant
 Through Commissioner Malegaon,
             V/S
 Mr. Hariprasad Mohanlal Soni                     ....Respondent

WITH ARB. APEAL U/S 37 OF ARB. & CONC. 96 NO. 4 OF 2016 Malegaon Municipal Corporation Malegaon, ....Appellant Through Commissioner Malegaon, V/S Ashish Agencies, A Proprietory Concern ....Respondent Through Its Prop. Ramnivas Mohanlal Soni WITH ARB. APEAL U/S 37 OF ARB. & CONC. 96 NO. 5 OF 2016 Malegaon Municipal Corporation Malegaon, ....Appellant Through Commissioner Malegaon, V/S Soni Medical Stores, Malegaon, Through Its ....Respondent Prop. Mr. Haridayal Mohanlal Soni And Anr.

WITH CROSS OBJECTION STAMP STAMP NO. 11052 OF 2016 In ARB. APEAL U/S 37 OF ARB. & CONC. 96 3 OF 2016 Malegaon Municipal Corporation Malegaon, ....Petitioner Through Commissioner Malegaon, Page 1/3 ::: Uploaded on - 29/09/2018 ::: Downloaded on - 30/09/2018 01:57:01 ::: V/S Mr. Hariprasad Mohanlal Soni ....Respondent WITH CROSS OBJECTION STAMP STAMP NO. 11049 OF 2016 In ARB. APEAL U/S 37 OF ARB. & CONC. 96 4 OF 2016 Malegaon Municipal Corporation Malegaon, ....Petitioner Through Commissioner Malegaon, V/S Ashish Agencies, Through Its Prop. Ramnivas ....Respondent Mohanlal Soni WITH CROSS OBJECTION STAMP STAMP NO. 11056 OF 2016 In ARB. APEAL U/S 37 OF ARB. & CONC. 96 5 OF 2016 Malegaon Municipal Corporation Malegaon, ....Petitioner Through Commissioner Malegaon, V/S Soni Medical Stores, Malegaon, Through Its ....Respondent Prop. Mr. Haridayal Mohanlal Soni And Anr.

CORAM : S.J. KATHAWALLA, J DATE : 28th September, 2018 Page 2/3 ::: Uploaded on - 29/09/2018 ::: Downloaded on - 30/09/2018 01:57:01 ::: P.C. :

Due to paucity of time the matter is adjourned for 05/10/2018.
( FOR REGISTRAR JUDICIAL - I ) Page 3/3 ::: Uploaded on - 29/09/2018 ::: Downloaded on - 30/09/2018 01:57:01 :::