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[Cites 0, Cited by 0] [Section 56(2)] [Section 56] [Entire Act]

State of Uttar Pradesh - Subsection

Section 56(2)(d) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961

(d)all other powers, duties and functions of the Zila Panchayat not expressly required to be exercised or performed by resolution which have not been specified in the second column of Schedule IV and which have not been delegated by the Zila Panchayat under Section 57 to any authority other than the Adhyaksha.